← All Benches
ITAT Bangalore Bench
18,441 judgments
GAJANANA SHAMANNA TALAGERI,GADAG vs INCOME TAX OFFICER, WARD-1, GADAG
ITA 1751/BANG/2025[2016-17]Status: Disposed3/6/2026AY 2016-17
MERCHANTS CO OP CREDIT SOCIETY LTD,LAXMESHWAR vs INCOME TAX OFFICER WARD 1 GADAG, GADAG
ITA 908/BANG/2026[2017-18]Status: Disposed2/6/2026AY 2017-18
BALAJI AGARBATHI COMPANY PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD-1(1)(3), BANGALORE
ITA 2025/BANG/2025[2011-12]Status: Disposed2/6/2026AY 2011-12
TATA HITACHI CONSTRUCTION MACHINERY COMPANY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), KORAMANGALA
ITTPA 137/BANG/2026[2012-13]Status: Disposed1/6/2026AY 2012-13
ABRAHAM AND THOMAS ENGINEERS PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-1(1)(2), BENGALURU
ITA 3011/BANG/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
APKON CRUSHERS,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
ITA 1789/BANG/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
APKON CRUSHERS,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
ITA 1788/BANG/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
APKON CRUSHERS,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
ITA 1787/BANG/2025[2016-17]Status: Disposed1/6/2026AY 2016-17
APKON CRUSHERS ,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
ITA 1786/BANG/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE, BANGALORE vs BASAVESHWARANAGARA CO-OPERATIVE CREDIT SOCIETY LIMITED, BANGALORE
ITA 1327/BANG/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE, BANGALORE vs BASAVESHWARANAGARA CO-OPERATIVE CREDIT SOCIETY LIMITED, BANGALORE
ITA 1326/BANG/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
RENUKA NARASIMHA PRABHU,MANGALORE vs ITO WARD 1(1) MANAGALORE, MANAGALORE
ITA 992/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
RAJENDRA KUMAR JAIN,BANGALORE vs INCOME- TAX OFFICER , BENGALURU
ITA 917/BANG/2026[2018-19]Status: Disposed29/5/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU, BENGALURU vs NOBROKER TECHNOLOGIES SOLUTIONS PRIVATE LIMITED, BENGALURU
ITA 916/BANG/2026[2021]Status: Disposed29/5/2026
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU, BENGALURU vs NOBROKER TECHNOLOGIES SOLUTIONS PRIVATE LIMITED, BENGALURU
ITA 915/BANG/2026[2018-19]Status: Disposed29/5/2026AY 2018-19
INCOME TAX OFFICER, WARD-1(1), MANGALURU, MANGALURU vs KARAVALI CREDIT CO-OPERATIVE SOCIETY, MANGALURU
ITA 88/BANG/2026[2018-19]Status: Disposed29/5/2026AY 2018-19
TANMAYI SHARMA,BANGALORE vs DC/ACIT CIRCLE 6(1)(1), BLR, BANGALORE
ITA 874/BANG/2026[2023-24]Status: Disposed29/5/2026AY 2023-24
TANMAYI SHARMA,BANGALORE vs DC/ACIT, BANGALORE
ITA 873/BANG/2026[2023-24]Status: Disposed29/5/2026AY 2023-24
SURESH VADDE,BANNERGHATTA S.O, BANGALORE SOUTH vs INCOME TAX OFFICER WARD 5(3)(4), BANGALORE, BENGALURU, KARNATAKA
ITA 872/BANG/2026[2022-23]Status: Disposed29/5/2026AY 2022-23
PILLAPPA SESHAKUMAR,BANGALORE vs DC/ACIT CIRCLE-5(1)(1), BANGALORE
ITA 865/BANG/2026[2017-18]Status: Disposed29/5/2026AY 2017-18
