← All Benches
ITAT Bangalore Bench
18,441 judgments
SRINIVASA,CHICKBALLAPUR vs INCOME TAX OFFICER, WARD-1, CHIKKABALLAPURA
ITA 805/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
FRIENDS OF SICK ASSOCIATION ,BENGLAURU vs ITO (EXEMPTIONS), WARD-1, BANGALORE
ITA 63/BANG/2026[2024-25]Status: Disposed29/5/2026AY 2024-25
SANA MOHAMMAD HUSEIN MALAGI CHARITABLE FOUNDATION,HUBBALI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
ITA 44/BANG/2026[2024-25]Status: Disposed29/5/2026AY 2024-25
SANA MOHAMMAD HUSEIN MALAGI CHARITABLE FOUNDATION,HUBBALLI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
ITA 43/BANG/2026[2024-25]Status: Disposed29/5/2026AY 2024-25
MURTHY RANGAPPA,SHIMOGA vs ITO WARD 1 SHIMOGA, SHIVAMOGGA
ITA 1427/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
BASAPPA BALARAMA,SHIMOGA vs ITO WARD 1 SHIMOGA, SHIVAMOGGA
ITA 1342/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
RAMU MADHU KANTHANAYAKA,MANGALORE vs ITO WARD 1(1), MANAGLORE
ITA 1320/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
SIDDAIAH JAYANTH,MYSORE vs ITO WARD 2(4) MYSORE, MYSORE
ITA 1285/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
DATTATREYA KRISHNAJI PATEL,MYSORE vs ITO WARD 1(1) MYSORE, MYSORE
ITA 1284/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
JAYAKUMAR,DAKSHINA KANNADA vs ITO WARD 2(1), MANGALORE
ITA 1005/BANG/2026[2020-21]Status: Disposed29/5/2026AY 2020-21
CREATIVE CREDIT CO-OPERATIVE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
ITA 3115/BANG/2025[2016-17]Status: Disposed29/5/2026AY 2016-17
CREATIVE CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
ITA 3114/BANG/2025[2018-19]Status: Disposed29/5/2026AY 2018-19
ROTARY BENGALURU LAKE WORLD CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2232/BANG/2025[NA]Status: Disposed29/5/2026
INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU, BENGALURU vs MADDILA RAMAKRISHNA, BENGALURU
ITA 2212/BANG/2025[2015-16]Status: Disposed29/5/2026AY 2015-16
SHRI GURUSHANTHI DHAMA CHARITABLE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
ITA 2207/BANG/2025[NA]Status: Disposed29/5/2026
SHRI GURUSHANTHI DHAMA CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2206/BANG/2025[NA]Status: Disposed29/5/2026
SRI AADARSHA EDUCATION SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-1 EXEMPTION, BANGALORE
ITA 1993/BANG/2025[2021-22]Status: Disposed29/5/2026AY 2021-22
SRI AADARSHA EDUCATION SOCIETY ,BANGALORE vs INCOME TAX OFFICER, WARD-3(EXEMPTION), BANGALORE
ITA 1992/BANG/2025[2020-21]Status: Disposed29/5/2026AY 2020-21
ASHAJYOTHI SC/ST MAHILA ABHIVRUDDHI KENDRA,BELAGAVI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
ITA 1968/BANG/2025[2022-23 to AY 2024-25]Status: Disposed29/5/2026
THANNIRUPANTHA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD ,BELTHANGADI vs INCOME TAX OFFICER WARD-1, PUTTUR
ITA 1894/BANG/2025[2018-19]Status: Disposed29/5/2026AY 2018-19
