← All Benches
ITAT Bangalore Bench
18,441 judgments
THANNIRUPANTHA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD,BELTHANGADI vs ITO WARD-1, PUTTUR
ITA 1893/BANG/2025[2017-18]Status: Disposed29/5/2026AY 2017-18
VISWANATHAN PADMANABHAN,BANGALORE vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
ITA 1187/BANG/2025[2015-16]Status: Disposed29/5/2026AY 2015-16
GD FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BENGALURU
ITA 2285/BANG/2024[2024-2025]Status: Disposed29/5/2026AY 2024-2025
KAPILA PARK,MANGALORE vs COMMISSIONER OF INCOME TAX, BENGALURU
ITA 898/BANG/2026[2026-27]Status: Disposed27/5/2026AY 2026-27
L AND W CONSTRUCTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE 2(1), BENGALURU, BENGALURU
ITA 878/BANG/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
A KISHORE RAO AND OTHERS,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU
ITA 517/BANG/2026[2021-22]Status: Disposed27/5/2026AY 2021-22
DCIT CIRCLE 3(1)(1), BANGALORE vs HEWLETT PACKARD ENTERPRISE GLOBAL SOFT PRIVATE LIMITED , BANGALORE
ITA 345/BANG/2026[2018-19]Status: Disposed27/5/2026AY 2018-19
DCIT CIRCLE 3(1)(1), BENGALURU vs HEWLETT PACKARD ENTERPRISE GLOBAL SOFT PRIVATE LIMITED , BENGALURU
ITA 344/BANG/2026[2017-18]Status: Disposed27/5/2026AY 2017-18
DCIT CIRCLE 3(1)(1), BANGALORE vs HEWLETT PACKARD ENTERPRISE GLOBAL SOFT PRIVATE LIMITED , BANGALORE
ITA 319/BANG/2026[2021-22]Status: Disposed27/5/2026AY 2021-22
BASAVARAJ HUGAR,MUDDEBIHAL vs INCOME TAX OFFICER, VIJAYPURA
ITA 202/BANG/2026[2020-21]Status: Disposed27/5/2026AY 2020-21
BRILLIANT PRINTERS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2675/BANG/2025[2018 - 19]Status: Disposed27/5/2026
SRI CHIKKENAKOPPA CHANNAVEERATATA BALAGA (R),BALLARI, KARNATAKA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BENGALURU, KARNATAKA
ITA 2185/BANG/2025[NA]Status: Disposed27/5/2026
SRI CHIKKENAKOPPA CHANNAVEERATATA BALAGA (R),BALLARI, KARNATAKA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BENGALURU, KARNATAKA
ITA 2184/BANG/2025[NA]Status: Disposed27/5/2026
SHRI. AMBABHAVANI EDUCATIONAL TRUST ,BIJAPUR vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
ITA 1544/BANG/2025[NA]Status: Disposed27/5/2026
SHRI. AMBABHAVANI EDUCATIONAL TRUST ,BIJAPUR vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 1543/BANG/2025[NA]Status: Disposed27/5/2026
PRABHAKARAN MALLI CHANDRASEKARAN,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 416/BANG/2026[2020-2021]Status: Disposed26/5/2026AY 2020-2021
BASTY KESHAVA SHENOY,MANGALORE vs INCOME TAX OFFICER WARD 1(1), MANGALORE
ITA 3134/BANG/2025[2024-25]Status: Disposed26/5/2026AY 2024-25
SHEVGOOR NAMRATHA KAMATH,BAJPE vs INCOME TAX OFFICER, WARD-2(1), MANGALURU
ITA 3054/BANG/2025[2024-25]Status: Disposed26/5/2026AY 2024-25
KANKARA HARSHA REDDY,DAVANAGERE vs ACIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 3028/BANG/2025[2019-20]Status: Disposed26/5/2026AY 2019-20
KANKARA HARSHA REDDY,DAVANGERE vs ACIT, CENTRAL CIRCLE-1(4), BANGALORE
ITA 3027/BANG/2025[2018-19]Status: Disposed26/5/2026AY 2018-19
