← All Benches

ITAT Bangalore Bench

18,441 judgments

SARVANA PRASAD ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU

ITA 2804/BANG/2025[2018-19]Status: Disposed26/5/2026AY 2018-19

SARVANA PRASAD ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU

ITA 2803/BANG/2025[2017-18]Status: Disposed26/5/2026AY 2017-18

SARVANA PRASAD,BANGALORE vs DCIT, CENTRAL CIRCLE1(1), BENGALURU

ITA 2802/BANG/2025[2016-17]Status: Disposed26/5/2026AY 2016-17

SARVANA PRASAD ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU

ITA 2801/BANG/2025[2015-16]Status: Disposed26/5/2026AY 2015-16

SARVANA PRASAD ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU

ITA 2800/BANG/2025[2014-15]Status: Disposed26/5/2026AY 2014-15

SARVANA PRASAD,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU

ITA 2799/BANG/2025[2013-14]Status: Disposed26/5/2026AY 2013-14

ANASUYA FOUNDATION ,BANGALORE vs INCOME TAX OFFICER, WARD-1 EXEMPTIONS , BANGALORE

ITA 2617/BANG/2025[2018-19]Status: Disposed26/5/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU, BENGALURU vs AGNUS HOLDINGS PRIVATE LIMITED, BENGALURU

ITA 2518/BANG/2025[2018]Status: Disposed26/5/2026

BHAGWANDAS GURU DAYAL SHARMA,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1), BANGALORE

ITA 2456/BANG/2025[2018-19]Status: Disposed26/5/2026AY 2018-19

BHAGWANDAS GURU DAYAL SHARMA,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1),, BANGALORE

ITA 2455/BANG/2025[2016-17]Status: Disposed26/5/2026AY 2016-17

KRISHNAPPA SATISH KUMAR ,BENGALURU vs DCIT, CENTRAL CIRCLE-1(1), BANGALORE

ITA 2371/BANG/2025[2016-17]Status: Disposed26/5/2026AY 2016-17

KSTDC LTD,BENGALURU vs DCIT CIRCLE 4(3)(1), BANGALORE, BENGALURU

ITA 1876/BANG/2025[2017-18]Status: Disposed26/5/2026AY 2017-18

NARAYANA CHANDRA REDDY,BENGALURU vs DCIT, CIRCLE-4(3)(1), BENGALURU

ITA 1539/BANG/2025[2018-19]Status: Disposed26/5/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs ATRIA CONVERGENCE TECHNOLOGIES LIMITED, BANGALORE

ITA 1206/BANG/2024[2016-17]Status: Disposed26/5/2026AY 2016-17

ATRIA CONVERGENCE TECHNOLOGIES LTD,BANGALORE vs DCIT, CENTRAL CIRCLE, 2(4), BENGALURU AND ADDL. CIT SPL RANGE 1, BENGALURU, BENGALURU

ITA 1094/BANG/2024[2016-17]Status: Disposed26/5/2026AY 2016-17

MARVELL INDIA PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE-4(1)(1), BANGALORE

ITTPA 115/BANG/2023[2017-18]Status: Disposed25/5/2026AY 2017-18

OPLUS INDIA RESEARCH AND DEVELOPMENT PRIVATE LIMITED,TELANGANA vs DCIT, CENTRAL CIRCLE (1)(1), BANGALORE, BANGALORE

ITA 780/BANG/2026[2022-23]Status: Disposed25/5/2026AY 2022-23

LIDO MALLS MANAGEMENT PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), BANGALORE , BANGALORE

ITA 484/BANG/2026[2021-22]Status: Disposed25/5/2026AY 2021-22

LIDO MALLS MANAGEMENT PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), BANGALORE , BANGALORE

ITA 483/BANG/2026[2020-21]Status: Disposed25/5/2026AY 2020-21

LIDO MALLS MANAGEMENT PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), BANGALORE , BANGALORE

ITA 482/BANG/2026[2019-20]Status: Disposed25/5/2026AY 2019-20