← All Benches
ITAT Bangalore Bench
18,441 judgments
LIDO MALLS MANAGEMENT PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(4), BANGALORE , BANGALORE
ITA 481/BANG/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
PRAKASHNAGAR CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER WARD 2(2)(1), BENGALURU
ITA 471/BANG/2026[2018-2019]Status: Disposed25/5/2026AY 2018-2019
A S KUPPARAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), BANGALORE
ITA 439/BANG/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
A S KUPPARAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,BANGALORE vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), BANGALORE
ITA 438/BANG/2026[2017-18]Status: Disposed25/5/2026AY 2017-18
A S KUPPARAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,BANGALORE vs ASST COMMISSIONER OF INCOME TAX CENTRAL CIRLCE 2(4), BANGALORE
ITA 437/BANG/2026[2014-15]Status: Disposed25/5/2026AY 2014-15
PRAKASHNAGAR CREDIT CO-OPERATIVE SOCIETY LIMITED,SRIRAMPURAM BANGALORE vs INCOME TAX OFFICER WARD 2(2)(1), KORAMANGALA BENGALURU
ITA 417/BANG/2026[2020-2021]Status: Disposed25/5/2026AY 2020-2021
A S KUPPARAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,BANGALORE vs ASSISSTANT COMMISSIONER OF INCOME CENTRAL CIRCLE 2(4), BANGALORE, BANGALORE
ITA 365/BANG/2026[2016-17]Status: Disposed25/5/2026AY 2016-17
A S KUPPRAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,BANGALORE vs ASSISTANTC OMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4).BANGALORE, BANGALORE
ITA 364/BANG/2026[2015-16]Status: Disposed25/5/2026AY 2015-16
A S KUPPARAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,BANGALORE vs ASST COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), BANGALORE
ITA 343/BANG/2026[2013-14]Status: Disposed25/5/2026AY 2013-14
A K KUPPARAJU AND BROTHERS CHARITABLE FOUNDATION TRUST,ANANDANAGAR vs ASST COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE 2(4), BANGALORE, QUEEN ROAD
ITA 329/BANG/2026[2012-13]Status: Disposed25/5/2026AY 2012-13
ABHIVRUDDHI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 173/BANG/2026[2026-27]Status: Disposed25/5/2026AY 2026-27
ABHIVRUDDHI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 172/BANG/2026[2026-27]Status: Disposed25/5/2026AY 2026-27
KAZIYUR NARAYANAN GODHA ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU
ITA 2901/BANG/2025[2022-23]Status: Disposed25/5/2026AY 2022-23
RASHTROTTHANA SAHITYA AND MUDRANA TRUST ,BENGALURU vs INCOME TAX OFFICER, WARD-2, BANGALORE
ITA 2146/BANG/2025[2018-19]Status: Disposed25/5/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU vs GOLFLINKS SOFTWARE PARK PRIVATE LIMITED, BENGALURU
ITA 1987/BANG/2025[2018-19]Status: Disposed25/5/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU vs GOLFLINKS SOFTWARE PARK PRIVATE LIMITED, BENGALURU
ITA 1986/BANG/2025[2017-18]Status: Disposed25/5/2026AY 2017-18
SRI RAM EDUCATIONAL TRUST ,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BENGALURU
ITA 1867/BANG/2025[2025-26]Status: Disposed25/5/2026AY 2025-26
SRI RAM EDUCATIONAL TRUST ,BENGALURU vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU
ITA 1866/BANG/2025[2025-26]Status: Disposed25/5/2026AY 2025-26
SHRIYA PROPERTIES,HUBLI vs ACIT, CENTRAL CIRCLE, HUBLI-DHARWAD
ITA 2086/BANG/2024[2019-20]Status: Disposed25/5/2026AY 2019-20
SHRIYA PROPERTIES,HUBLI vs ACIT, CENTRAL CIRCLE, HUBLI
ITA 2085/BANG/2024[2018-19]Status: Disposed25/5/2026AY 2018-19
