← All Benches
ITAT Bangalore Bench
18,441 judgments
SHRIYA PROPERTIES,HUBLI vs ACIT, CENTRAL CIRCLE, HUBLI
ITA 2084/BANG/2024[2017-18]Status: Disposed25/5/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI vs SHRIYA PROPERTIES, HUBBALLI
ITA 2034/BANG/2024[2019-20]Status: Disposed25/5/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI. vs SHRIYA PROPERTIES, HUBBALLI
ITA 2033/BANG/2024[2015-16]Status: Disposed25/5/2026AY 2015-16
NATIONAL ACADEMY OF RUDSETI,BANGALORE vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1,(EXEMPTIONS) , BENGALURU
ITA 1659/BANG/2024[2018-19]Status: Disposed25/5/2026AY 2018-19
NAGALINGA REDDY ANIL,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(1), BANGALORE
ITA 40/BANG/2026[2016-17]Status: Disposed22/5/2026AY 2016-17
HC KAMALAMMA NALLURU GOWDA CHARITABLE TRUST,HASSAN vs CIT(EXEMPTIONS)BANGALORE, BENGALURU
ITA 351/BANG/2026[NA]Status: Disposed22/5/2026
HC KAMALAMMA NALLURU GOWDA CHARITABLE TRUST ,HASSAN vs CIT(EXEMPTIONS)BANGALORE , BENGALURU
ITA 350/BANG/2026[NA]Status: Disposed22/5/2026
INCOME TAX OFFICER, WARD-3(1)(1), BENGALURU, BANGALORE vs GOLDFLAG HOLDINGS PRIVATE LIMITED, BANGALORE
ITA 932/BANG/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
C.SUJITH KUMAR,DODDABALAPUR vs ACIT, CIRCLE-6(3)(1), BANGALORE
ITA 3064/BANG/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
DCIT, CENTRAL CIRCLE-2(2), BANGALORE vs CHOLAN BUILDINGS & ESTATES, BANGALORE
ITA 2977/BANG/2025[2012]Status: Disposed22/5/2026
HUNNUR SOUHARD CREDIT SAHAKARI SANGH NIYAMIT HUNNUR,BAGALKOT vs INCOME TAX OFFICER, WARD-1 , BAGALKOT
ITA 2971/BANG/2025[2016-17]Status: Disposed22/5/2026AY 2016-17
HUNNUR SOUHARD CREDIT SAHAKARI SANGH NIYAMIT HUNNUR ,BAGALKOT vs INCOME TAX OFFICER, WARD-2, BAGALKOT
ITA 2970/BANG/2025[2015-16]Status: Disposed22/5/2026AY 2015-16
UDAYA KUMAR CHILLAKURU ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
ITA 2628/BANG/2025[2015-16]Status: Disposed22/5/2026AY 2015-16
DCIT, CENTRAL CIRCLE-2(2), BANGALORE vs BOYANCE INFRASTRUCTURE PRIVATE LTD, BANGALORE
ITA 2098/BANG/2025[2022]Status: Disposed22/5/2026
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs BOYANCE INFRASTRUCTURE PRIVATE LTD, BANGALORE
ITA 2097/BANG/2025[2016-17]Status: Disposed22/5/2026AY 2016-17
CREATIVE ENGINEERING AND CONSTRUCTIONS ,UDUPI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 1895/BANG/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
COGKNIT SEMANTICS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
ITA 1875/BANG/2025[2022-23]Status: Disposed22/5/2026AY 2022-23
THE COSMOS CO-OP BANK LTD SUCCESSOR IN THE INTEREST OF THE NATIONAL CO-OP BANKLTD, PUNE,PUNE, MAHARASHTRA vs DC/ACIT CIRCLE-5(1)(1), BLR, BENGALURU, KARNATAKA
ITA 1741/BANG/2025[2020-21]Status: Disposed22/5/2026AY 2020-21
JAVID BAGWAN,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR
ITA 1698/BANG/2025[2020-21]Status: Disposed22/5/2026AY 2020-21
DODDANARAYANAPPA NARAYANAMMA,KOLAR vs INCOME TAX OFFICER, WARD-1, KOLAR
ITA 80/BANG/2026[2017-18]Status: Disposed21/5/2026AY 2017-18
