← All Benches

ITAT Bangalore Bench

18,441 judgments

SRUJANA PADMA,BENGALURU vs THE INCOME TAX OFFICER, WARD 2(1)(3), BENGALURU, BENGALURU

ITA 714/BANG/2026[2017-18]Status: Disposed21/5/2026AY 2017-18

DHANESWARI DEVI POTSANGBAM,KORAMANGALA BANGALORE vs WARD 4(3)(2), BANGALORE, KORAMANGALA BENGALURU

ITA 673/BANG/2026[2020-21]Status: Disposed21/5/2026AY 2020-21

GOVINDASWAMY SUMANGALA,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(5), BENGALURU

ITA 515/BANG/2026[2017-2018]Status: Disposed21/5/2026AY 2017-2018

AKSHAYA MERCHANTS FINANCE,BANGALORE vs INCOME TAX OFFICER WARD 4(3)(2), BANGALORE

ITA 493/BANG/2026[2018 - 2019]Status: Disposed21/5/2026

AKSHAYA MERCHANTS FINANCE,BANGALORE vs INCOME TAX OFFICER WARD 4(3)(2), BANGALORE

ITA 492/BANG/2026[2018 - 2019]Status: Disposed21/5/2026

KALAPPA SHANTHAMMA,CHOKKAHALLI VILLAGE vs INCOME TAX OFFICER, CHIKKABALLAPURA

ITA 489/BANG/2026[2015-16]Status: Disposed21/5/2026AY 2015-16

TATTARUPARAMBIL MATHEW JOSEPH,KAPUTHADKA vs INCOME TAX OFFICER, PUTTUR

ITA 473/BANG/2026[2020-21]Status: Disposed21/5/2026AY 2020-21

HANUMANTHAPPA KRISHNAPPA,KOLAR vs INCOME TAX OFFICER, WARD-1, KOLAR

ITA 14/BANG/2026[2017-18]Status: Disposed21/5/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BENGALURU vs CHIKKAMARIYAPPA GIRISH, BHADRAVATHI

ITA 2951/BANG/2025[2020-21]Status: Disposed21/5/2026AY 2020-21

M/S VISHNU ESTATES,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE

ITA 2588/BANG/2025[2018-19]Status: Disposed21/5/2026AY 2018-19

PAVAN KUMAR RAMASWAMY CHEELAGONDANAHALLI,BANGLORE, KARNATKA vs INCOME TAX OFFICER, BNAGLORE

ITA 2583/BANG/2025[2015-16]Status: Disposed21/5/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-1(4) , BENGALURU vs R L JALAPPA , BENGALURU

ITA 2582/BANG/2025[2016-17]Status: Disposed21/5/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-1(4) , BENGALURU vs R L JALAPPA , BENGALURU

ITA 2581/BANG/2025[2015-16]Status: Disposed21/5/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-1(4), BENGALURU vs R L JALAPPA, BENGALURU

ITA 2580/BANG/2025[2014-15]Status: Disposed21/5/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-1(4) , BENGALURU vs R L JALAPPA , BENGALURU

ITA 2579/BANG/2025[2013-14]Status: Disposed21/5/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs DAIWA CORPORATE ADVISORY INDIA PRIVATE LIMITED, BANGALORE

ITA 1861/BANG/2025[2020-21]Status: Disposed21/5/2026AY 2020-21

HOSKOTE SUBBANNA SADANANDA,BANGALORE vs INCOME TAX OFFICER WARD 5(2)(3), BANGALORE

ITA 1842/BANG/2025[2017-2018]Status: Disposed21/5/2026AY 2017-2018

KUNDAPURA VYAVASAYA SEVA SAHAKARI SANGHA,UDUPI vs INCOME TAX OFFICER, WARD-1& TPS,, UDUPI

ITA 1800/BANG/2025[2020-21]Status: Disposed21/5/2026AY 2020-21

KUNDAPURA VYAVASAYA SEVA SAHAKARI SANGHA,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS,, UDUPI

ITA 1799/BANG/2025[2018-19]Status: Disposed21/5/2026AY 2018-19

KUNDAPURA VYAVASAYA SEVA SAHAKARI SANGHA,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI

ITA 1798/BANG/2025[2017-18]Status: Disposed21/5/2026AY 2017-18