← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT-CC-4(2),MUMBAI, MUMBAI vs BIRLA GROUP HOLDINGS PRIVATE LIMITED, MUMBAI
ITA 988/MUM/2026[2019-20]Status: Disposed20/5/2026AY 2019-20
RARE REALTY DEVELOPMENT PVT LTD( FORMERLY ATITHI BUILDERS AND CONSTRUCTORS PVT LTD),MUMBAI vs INCOME TAX OFFICER WARD -11(1)(1), MUMBAI
ITA 923/MUM/2026[2017-18]Status: Disposed20/5/2026AY 2017-18
MERAJ AHMED SHARFUDDIN SIDDIQUE,NAVI MUMBAI vs INCOME TAX OFFICER 27(2)(1), MUMBAI
ITA 837/MUM/2026[2021-2022]Status: Disposed20/5/2026AY 2021-2022
BRIJ SYSTEMS LTD ,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 4(1), MUMBAI
ITA 731/MUM/2026[2016-17]Status: Disposed20/5/2026AY 2016-17
RAJ GOLD & DIAMONDS ,MUMBAI vs ACIT CIRCLE 19(3), MUMBAI
ITA 4810/MUM/2026[AY 2017-18]Status: Fixed20/5/2026
DAWAT E ISLAMI HIND,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4456/MUM/2026[2022-23 to 2026-27]Status: Disposed20/5/2026
DAWAT E ISLAMI HIND,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4455/MUM/2026[2022-23 To 2026-27]Status: Disposed20/5/2026
DHARMARAM COLLEGE,BANGALORE vs ITO EXEMPTIONS WARD 1, BANGALORE
ITA 510/BANG/2026[NA]Status: Disposed19/5/2026
KADUR RAMANNA RAVI KUMAR,CHIKKAMAGALUR vs WARD 1, CHIKMAGALUR, CHIKAMANGALORE
ITA 498/BANG/2026[2016-17]Status: Disposed19/5/2026AY 2016-17
GANGANALLY MALLAPPA BASAVARAJU,KADUR vs INCOME TAX OFFICER,WARD 1& TPS, HASSAN
ITA 338/BANG/2026[2020-21]Status: Disposed19/5/2026AY 2020-21
KEMPAIAH KEMPARAJU,BANGALORE vs DCIT CIRCLE-(1)(1), BANGALORE
ITA 161/BANG/2026[2013-14]Status: Disposed19/5/2026AY 2013-14
KEMPAIAH KEMPARAJU,BANGALORE vs DCIT, CIRCLE-6(1)(1), BANGALORE
ITA 160/BANG/2026[2017-18]Status: Disposed19/5/2026AY 2017-18
ASHOK SURIAPPAMBALAYAM ESHWARAN,BELLARY vs ACIT, CIRCLE-1 , BELLARY
ITA 2975/BANG/2025[2022-23]Status: Disposed19/5/2026AY 2022-23
ASHOK SURIAPPAMBALAYAM ESHWARAN ,BELLARY vs ACIT, CIRCLE-1 , BELLARY
ITA 2974/BANG/2025[2022-23]Status: Disposed19/5/2026AY 2022-23
BOLAVAR VANITHA,MYSURU vs INCOME TAX OFFICER - WARD 1(1), MYSURU
ITA 2957/BANG/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
REBECCA POOJA DSOUZA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BENGALURU
ITA 2903/BANG/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
RAHUL SINGH RANA,BANGALORE vs THE INCOME TAX OFFICER, WARD 3(2)(1), BANGALORE
ITA 2873/BANG/2025[2013-14]Status: Disposed19/5/2026AY 2013-14
AN-NAUMAN EDUCATIONAL RELIGIOUS SOCIAL CHARITABLE & WELFARE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 2697/BANG/2025[NA]Status: Disposed19/5/2026
NARAVI VYAVASAYA SEVA SAHAKARI BANK LIMITED,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR
ITA 2553/BANG/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
NARAVI VYAVASAYA SEVA SAHAKARI BANK LIMITED ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR
ITA 2552/BANG/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
