← All Benches
ITAT Bangalore Bench
18,441 judgments
AN-NAUMAN EDUCATIONAL RELIGIOUS SOCIAL CHARITABLE & WELFARE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMEPTIONS) , BANGALORE
ITA 2369/BANG/2025[NA]Status: Disposed19/5/2026
BHARGAVI GOPINATH,BENGALURU vs ACIT, CIRCLE-2(2)(1), BANGALORE
ITA 2052/BANG/2025[2006-07]Status: Disposed19/5/2026AY 2006-07
SHADAKSHARASWAMY DODDAGANGAVADI VEERAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
ITA 1735/BANG/2025[2020-21]Status: Disposed19/5/2026AY 2020-21
ASOKEN ABIMANNAN,BANGALORE vs INCOME TAX OFFICER, WARD 3(3)(3), BANGALORE, BANGALORE
ITA 1707/BANG/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
ASOKEN ABIMANNAN,BANGALORE vs INCOME TAX OFFICER, WARD 3(3)(3), BANGALORE
ITA 1703/BANG/2025[2017-18]Status: Disposed19/5/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, LTU, BANGALORE vs M/S. 3M INDIA LIMITED, BANGALORE
ITTPA 307/BANG/2014[2009-10]Status: Disposed18/5/2026AY 2009-10
BABY,MANGALORE vs INCOME TAX OFFICER, WARD NO. 2(1), MANGALORE , MANGALORE
ITA 868/BANG/2025[2018-2019]Status: Disposed18/5/2026AY 2018-2019
TOYOTA KIRLOSKAR MOTORS PVT. LTD.,,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 3052/BANG/2025[2021-22]Status: Disposed18/5/2026AY 2021-22
LOKAPAVANANI CREDIT CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(5), BANGALORE
ITA 289/BANG/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
BARONS INN,BENGALURU vs INCOME TAX OFFICER, WARD7(2)(1), BENGALURU
ITA 2791/BANG/2025[2020-21]Status: Disposed18/5/2026AY 2020-21
CHANDRAKANT SHAMAPPA KONTHA,HUBBALI vs DCIT, CIRCLE-1(1), HUBLI
ITA 2786/BANG/2025[2020-21]Status: Disposed18/5/2026AY 2020-21
FYERS SECURITIES PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-3(1)(1), BENGALURU
ITA 2755/BANG/2025[2022-23]Status: Disposed18/5/2026AY 2022-23
ARADHANA SENIOR CITIZEN CARING CENTER ,UDUPI vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2754/BANG/2025[NA]Status: Disposed18/5/2026
GAFARIYA ALPA SANKHYATAR SAHAKARI PATTIN SANGH NI KOLHAR,VIJAYAPUR vs INCOME TAX WARD (1) AND TPS, VIJAYAPUR
ITA 2753/BANG/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
GAFARIYA ALPA SANKHYATAR SAHAKARI PATTIN SANGH NI KOLHAR,VIJAYAPUR vs INCOME TAX WARD (1) AND TPS, VIJAYAPUR
ITA 2752/BANG/2025[2023-24]Status: Disposed18/5/2026AY 2023-24
ARABILACHI VYAVASAYA SEVA SHANKAR SANGHA LIMITED ,SHIMOGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
ITA 2736/BANG/2025[2019-2020]Status: Disposed18/5/2026AY 2019-2020
ALLI MUNISWAMY NARAYAN ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
ITA 2727/BANG/2025[2023-24]Status: Disposed18/5/2026AY 2023-24
CHANNE GOWDA,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 2720/BANG/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
AREHALLI RUDRAPPA VISHWANATHA,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS , HASSAN
ITA 2692/BANG/2025[2016-17]Status: Disposed18/5/2026AY 2016-17
BOMMASANDRA INDUSTRIES ASSOCIATION ,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS WARD-1, BANGALORE
ITA 2657/BANG/2025[NA ]Status: Disposed18/5/2026
