← All Benches

ITAT Bangalore Bench

18,441 judgments

FERVOUR RETAIL INDIA PVT LTD,BENGALURU vs ACIT, CIRCLE 3(1)(1), BANGALORE, BANGALORE

ITA 2653/BANG/2025[2016-17]Status: Disposed18/5/2026AY 2016-17

SRINIVASAIAH CHANDRA SHEKAR GOWDA,BENGALURU vs INCOME TAX OFFICER, WARD NO - 5(3)(2), BENGALURU

ITA 2272/BANG/2025[2017-18]Status: Disposed18/5/2026AY 2017-18

RANGANATHA TARIKERE SIDDAPPA,TARIKERE vs ITO-WARD-1-CHIKKAMAGALURU, CHIKKAMAGALURU

ITA 1661/BANG/2025[2017-18]Status: Disposed18/5/2026AY 2017-18

ALVAS SAHAKARA SANGHA,MOODBIDRI vs INCOME TAX OFFICER, MANGALORE

ITA 1569/BANG/2025[2022-23]Status: Disposed18/5/2026AY 2022-23

ALVAS SAHAKARA SANGHA,MOODBIDRI vs INCOME TAX OFFICER, WARD-2(1), MANGALORE

ITA 1568/BANG/2025[2018-19]Status: Disposed18/5/2026AY 2018-19

KESHAVAREDDY KRISHNAREDDY ,BENGALURU vs ACIT, CIRCLE-2(2)(1), BANGALORE

ITA 1422/BANG/2025[2012-13]Status: Disposed18/5/2026AY 2012-13

DHANALAKSHMI JEWELLERS,SHIMOGA vs INCOME TAX OFFICER, CENTRAL CIRCLE, HASSAN

ITA 1383/BANG/2025[2017-2018]Status: Disposed18/5/2026AY 2017-2018

JANARDHAN PRAMODH,RACHENAHALLI SRK POST, BANGALORE vs INCOME TAX-WARD-4(2)(1), BMTC BUILDING, KORAMANGALA

ITA 1374/BANG/2025[2015-16]Status: Heard18/5/2026AY 2015-16

DCIT vs M/S 3 M INDIA LTD.,, BANGALORE

ITA 1598/BANG/2013[2008-09]Status: Disposed18/5/2026AY 2008-09

VIVEK OUTSOURCING SERVICES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-7(1)(3), BANGALORE

ITA 21/BANG/2026[2017-18]Status: Disposed15/5/2026AY 2017-18

PACK TEC INDUSTRIES,BANGALORE vs INCOME TAX OFFICER, WARD-1, BANGALORE

ITA 3145/BANG/2025[2022-23]Status: Disposed15/5/2026AY 2022-23

VASAVI PATHINA SA SANGHANIYAMITA,CHALLKERE vs INCOME TAX OFFICER, WARD-1 & TPS, CHITRADURGA

ITA 3111/BANG/2025[2016-17]Status: Disposed15/5/2026AY 2016-17

KABBINALE SHRINATH HEBBAR,MANGALORE vs ACIT, CENTRAL CIRCLE-2, MANGALORE

ITA 2597/BANG/2025[2017-18]Status: Disposed15/5/2026AY 2017-18

CATTLEYA PROJECTS,BANGALORE vs CIRCLE 4(1)(1), BANGALROE, BANGALORE

ITA 477/BANG/2026[2016-17]Status: Disposed13/5/2026AY 2016-17

AIP REDDY MAHAJANASANGHA,MAHAGANAPATHI N, WEST OF CHORD RD BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE , BANGALORE, KARNATAKA

ITA 451/BANG/2026[2027-28]Status: Disposed13/5/2026AY 2027-28

CATTLEYA PROJECTS,BANGALORE vs DCIT, CIRCLE 4(1)(1), BANGALORE, BANGALORE

ITA 444/BANG/2026[2016-17]Status: Disposed13/5/2026AY 2016-17

ARUNODAY ANDANEPPA BELLAD,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT

ITA 13/BANG/2026[2016-17]Status: Disposed13/5/2026AY 2016-17

ARUNODAY ANDANEPPA BELLAD,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT

ITA 12/BANG/2026[2016-17]Status: Disposed13/5/2026AY 2016-17

PANCHAGANGAVALI SOUHARDA CREDIT CO-OPERATIVE LIMITED ,KUNDAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, MYSORE

ITA 2199/BANG/2024[2018-19]Status: Disposed13/5/2026AY 2018-19

PANCHAGAVALI SOUHARDA CREDIT CO-OPERATIVE LIMITED ,KUNDAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, , UDUPI

ITA 2198/BANG/2024[2017-18]Status: Disposed13/5/2026AY 2017-18