← All Benches
ITAT Bangalore Bench
18,441 judgments
SOGER MALLESHAPPA MANJUNATH,SHIVAMOGGA vs WARD 2, SHIMOGA, SHIVAMOGGA
ITA 2877/BANG/2025[2017-18]Status: Disposed12/5/2026AY 2017-18
RENIL E K KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(3)(1), BENGALURU, BENGALURU
ITA 2468/BANG/2025[2022-23]Status: Disposed12/5/2026AY 2022-23
SHRI. SHANTESHWAR VIVIDODDESHAGALA SAHAKARA SANGHA NIYAMIT HORTI,HORTI vs INCOME TAX OFFICER, WARD-1, BIJAPUR
ITA 2387/BANG/2025[2020-21]Status: Disposed12/5/2026AY 2020-21
SHRI. SHANTESHWAR VIVIDODDESHAGALA SAHAKARA SANGHA NIYAMIT HORTI, HORTI vs INCOME TAX OFFICER, WARD-1 , BIJAPUR
ITA 2386/BANG/2025[2018-19 ]Status: Disposed12/5/2026
CASHFREE PAYMENT INDIA PRIVATE LIMITED,BANGALORE KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1) BANGALORE, BANGALORE KARNATAKA
ITA 1200/BANG/2026[2023-24]Status: Disposed11/5/2026AY 2023-24
ACIT, CENTRAL CIRCLE-2(4) BENGALURU, BENGALURU vs LAKKANNA DURGAPPA, BENGALURU
ITA 3125/BANG/2025[2017-18]Status: Disposed11/5/2026AY 2017-18
THE SOCIETY OF NEUROSONOLOGY,BANGALORE vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 3080/BANG/2025[2026-27]Status: Disposed11/5/2026AY 2026-27
THE SOCIETY OF NEUROSONOLOGY,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 3079/BANG/2025[2026-27]Status: Disposed11/5/2026AY 2026-27
ACIT, CENTRAL CIRCLE-2(4), BENGALURU, BENGALURU vs LAKKANNA DURGAPPA, BENGALURU
ITA 3032/BANG/2025[2020-21]Status: Disposed11/5/2026AY 2020-21
ACIT CENTRAL CIRCLE 2(4), BENGALURU, BENGALURU vs LAKKANNA DURGAPPA, BENGALURU
ITA 2859/BANG/2025[2019-20]Status: Disposed11/5/2026AY 2019-20
ACIT, CENTRAL CIRCLE 2(4), BENGALURU, BENGALURU vs LAKKANNA DURGAPPA, BENGALURU
ITA 2858/BANG/2025[2018-19]Status: Disposed11/5/2026AY 2018-19
KUNHI RAMAN,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
ITA 2677/BANG/2025[2018-19]Status: Disposed11/5/2026AY 2018-19
KUNHI RAMAN ,MANGALURU vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
ITA 2676/BANG/2025[2018-19]Status: Disposed11/5/2026AY 2018-19
SHIVANANDASWAMY GURUPRASAD,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR
ITA 2330/BANG/2025[2014-15]Status: Disposed11/5/2026AY 2014-15
SHIVANANDASWAMY GURUPRASAD,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR
ITA 2329/BANG/2025[2013-14]Status: Disposed11/5/2026AY 2013-14
SURATHKAL VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA,MANGALORE vs INCOME TAX OFFICER, WARD-1(1),, MANGALORE
ITA 2299/BANG/2025[2020-21]Status: Disposed11/5/2026AY 2020-21
SURATHKAL VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
ITA 2298/BANG/2025[2018-19]Status: Disposed11/5/2026AY 2018-19
SURATHKAL VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
ITA 2297/BANG/2025[2017-18]Status: Disposed11/5/2026AY 2017-18
BANU AMBRIN ,SHIVOMOGGA vs INCOME TAX OFFICER, WARD-1, SHIVOMOGGA
ITA 1458/BANG/2025[2015-16]Status: Disposed11/5/2026AY 2015-16
C S V RENRAJ (HUF),BANGALORE vs ITO 5(2)(5), BANGALORE
ITA 931/BANG/2026[2017-18]Status: Disposed8/5/2026AY 2017-18
