← All Benches
ITAT Bangalore Bench
18,441 judgments
SUMAN SHARMA,BENGALURU vs INCOME TAX OFFICER WARD 2(2)(1), BENGALURU
ITA 760/BANG/2026[2022-23]Status: Disposed8/5/2026AY 2022-23
SANJAY KUMAR SINHA (HUF),KARNATAKA vs INCOME TAX OFFICER, KARNATAKA
ITA 659/BANG/2026[2013-14]Status: Disposed8/5/2026AY 2013-14
HIMANSHU JAIN,BENGALURU vs INCOME TAX OFFICER ASSESSMENT UNIT, BENGALURU
ITA 516/BANG/2026[2017-2018]Status: Disposed8/5/2026AY 2017-2018
HIMANSHU JAIN,BENGALURU vs INCOME TAX OFFICER, BANGALORE
ITA 246/BANG/2026[2017-2018]Status: Disposed8/5/2026AY 2017-2018
INFOSYS BPM LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BENGALURU
ITTPA 688/BANG/2026[2022-23]Status: Disposed7/5/2026AY 2022-23
WIPRO GE HEALTHCARE PRIVATE LIMITED ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITTPA 870/BANG/2025[2021-22]Status: Disposed6/5/2026AY 2021-22
RAJKUMAR CHANBASAPPA KHANDRE,BIDAR vs INCOME TAX OFFICER WARD 1, BIDAR
ITA 716/BANG/2026[2020-21]Status: Disposed6/5/2026AY 2020-21
TOYOTA INDUSTRIES ENGINE INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE
ITA 2555/BANG/2024[2021-22]Status: Disposed6/5/2026AY 2021-22
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD, SOLLAPURA,SOLLAPURA, TARIKERE CHIKAMAGALUR vs INCOME TAX OFFICER WARD 1, CHIKMAGALUR, CHICKMAGALUR, KARNATAKA
ITA 890/BANG/2026[2019-20]Status: Disposed30/4/2026AY 2019-20
ASHOK KUMAR,BENGALURU vs INCOME TAX OFFICER WARD 4(2)(4), BENGALURU
ITA 514/BANG/2026[2017-2018]Status: Disposed30/4/2026AY 2017-2018
GANGANALLY MALLAPPA BASAVARAJU,KADUR vs INCOME TAX OFFICER,WARD & TPS, HASSAN
ITA 312/BANG/2026[2020-21]Status: Disposed30/4/2026AY 2020-21
GANGANALLY MALLAPPA BASAVARAJU,KADUR vs INCOME TAX OFFICER, WARD 1 & TPS, , HASSAN
ITA 311/BANG/2026[2020-21]Status: Disposed30/4/2026AY 2020-21
DEVEGOWDA SOMANNA,CHAMARAJANAGAR KARNATAKA vs INCOME TAX OFFICER WARD 1, CHAMARAJANAGAR, CHAMARAJANAGAR KARNATAKA
ITA 302/BANG/2026[2019-20]Status: Disposed30/4/2026AY 2019-20
DEVEGOWDA SOMANNA,CHAMARAJANAGAR KARNATAKA vs INCOME TAX OFFICER WARD 1 CHAMARAJANAGA, CHAMARAJANAGAR KARNATAKA
ITA 301/BANG/2026[2018-19]Status: Disposed30/4/2026AY 2018-19
DEVEGOWDA SOMANNA, CHAMARAJANAGAR KARNATAKA vs INCOME TAX OFFICER WARD 1, CHAMARAJANAGA, CHAMARAJANAGAR KARNATAKA
ITA 300/BANG/2026[2017-18]Status: Disposed30/4/2026AY 2017-18
ASHOK KUMAR,BENGALURU vs INCOME TAX OFFICER WARD 4(2)(4), BENGALURU
ITA 241/BANG/2026[2017-2018]Status: Disposed30/4/2026AY 2017-2018
SURESH BHATIA (HUF),BENGALURU vs DCIT, CIRCLE-1(1)(1), BENGALURU
ITA 3078/BANG/2025[2016-17]Status: Disposed30/4/2026AY 2016-17
SHIVAKUMAR BIRADAR,VIAJAYAPURA vs ITO, WARD 1 & TPS, , VIAJAYAPUR
ITA 3056/BANG/2025[2018-19]Status: Disposed30/4/2026AY 2018-19
THIMMARAYAPPA CHIKKARAMAIAH (REORESENTED BY LEGAL HEIR R T MANJUNATH),BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
ITA 2867/BANG/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
GADDEPPA SANTHOSH ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
ITA 2863/BANG/2025[2016-17]Status: Disposed30/4/2026AY 2016-17
