← All Benches
ITAT Bangalore Bench
18,441 judgments
ANNAPURNA DIBBUR GIRISH,BENGALURU vs DCIT, CIRCLE-1(1) & TPS, HUBLI
ITA 2857/BANG/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
MOHAMMEDIYA EDUCATIONAL TRUST ,BIDAR vs INCOME TAX OFFICER, WARD-1(EXEMPTIONS), GULBARGA
ITA 2470/BANG/2025[NA]Status: Disposed30/4/2026
SRI GURUNARASIMHA CHARITABLE TRUST,UDUPI vs INCOME-TAX OFFICER (EXEMPTIONS), WARD-1, MANGALURU, MANGALURU
ITA 2465/BANG/2025[2025-26]Status: Disposed30/4/2026AY 2025-26
ANNAPURNA DIBBUR GIRISH ,BENGALURU vs ACIT, CIRCLE-2(1), HUBLI
ITA 2367/BANG/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
MAHESH BAJARANGLAL JANGID,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2262/BANG/2025[2019-20]Status: Disposed30/4/2026AY 2019-20
VIVEK SAMBAIAH ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE
ITA 2255/BANG/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
POTHULURU VENKATASWAMY SHANKAR,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
ITA 2164/BANG/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
SRI MAHALAKSHMI TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , BANGALORE
ITA 2161/BANG/2025[NA]Status: Disposed30/4/2026
R K BROTHERS INFRAPROP PROVENTURES PRIVATE LIMITED ,MYSURU vs DCIT, CENTRAL CIRCLE, MYSURU
ITA 2143/BANG/2025[2022-23]Status: Disposed30/4/2026AY 2022-23
SRI GAYATHRI CREDIT CO-OPERATIVE SOCIETY LIMITED ,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
ITA 2139/BANG/2025[2021-22]Status: Disposed30/4/2026AY 2021-22
DCIT,CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs ARUN KUMAR PILLAI, KARNATAKA
ITA 2013/BANG/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
DCIT, CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs ARUN KUMAR PILLAI, BENGALORE
ITA 2012/BANG/2025[2016-17]Status: Disposed30/4/2026AY 2016-17
DCIT, CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs ARUN KUMAR PILLAI, BANGALORE
ITA 2011/BANG/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
INDIAN ACADEMY EDUCATION TRUST ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TA(EXEMPTIONS), BENGALURU
ITA 1796/BANG/2025[2018-19]Status: Disposed30/4/2026AY 2018-19
CHANDRASHEKAR,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
ITA 1706/BANG/2025[2019-20]Status: Disposed30/4/2026AY 2019-20
LI vs PACE INDIA PRIVATE LIMITED,BANGALOREVS.DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE
ITTPA 614/BANG/2026[2022-23]Status: Disposed29/4/2026AY 2022-23
PATHPARTNER TECHNOLOGY PRIVATE LIMTIED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 2209/BANG/2024[2021-22]Status: Disposed29/4/2026AY 2021-22
ASHA ANAND,BENGALURU vs ASSESSING OFFICER, WARD 6(3)(1), BENGALURU
ITA 656/BANG/2026[2015-16]Status: Disposed29/4/2026AY 2015-16
SJJPP RASHITRYA S TRUST,BENGALURU vs INCOME TAX OFFICER ,EXEMPTION WARD-3 , BANGALORE
ITA 502/BANG/2026[2020-21]Status: Disposed29/4/2026AY 2020-21
SJJPP RASHITRYA S TRUST ,BENGALURU vs INCOME TAX OFFICER,EXEMPTIONS WARD -3,BANGALORE, BENGALURU
ITA 500/BANG/2026[2014-15]Status: Disposed29/4/2026AY 2014-15
