← All Benches
ITAT Bangalore Bench
18,441 judgments
YOHANN KEKOO SETHNA,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
ITA 280/BANG/2026[2021-2022]Status: Disposed29/4/2026AY 2021-2022
SRIKANTH BOLLAPALLY,BANGALORE vs INCOME TAX OFFICER, WARD - 7(2)(3), BANGALORE
ITA 253/BANG/2026[2020-21]Status: Disposed29/4/2026AY 2020-21
EDIGA TAYANNA GOUDA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2452/BANG/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
EDIGA TAYANNA GOUDA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2451/BANG/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
EDIGA TAYANNA GOUDA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2450/BANG/2025[2015-16]Status: Disposed29/4/2026AY 2015-16
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD 4(1)(3), BENGALURU, BENGALURU
ITA 2254/BANG/2025[2020 - 21]Status: Disposed29/4/2026
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU, BENGALURU
ITA 2253/BANG/2025[2019 - 20]Status: Disposed29/4/2026
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD 4(1)(3), BENGALURU, BENGALURU
ITA 2252/BANG/2025[2017 -18]Status: Disposed29/4/2026
KILARI JANGANNATHAM SUWRESH,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU, BENGALURU
ITA 2251/BANG/2025[2020 - 21]Status: Disposed29/4/2026
KILARI JAGANNATHAM SUWRESH,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU
ITA 2250/BANG/2025[2017 - 18]Status: Disposed29/4/2026
MANIKAPPA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR, BIDAR
ITA 2117/BANG/2025[2014-15]Status: Disposed29/4/2026AY 2014-15
MANIKAPPA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR
ITA 2116/BANG/2025[2013-14]Status: Disposed29/4/2026AY 2013-14
GDW KARYA FOUNDATION,BANGALORE KARNATAKA vs CIT(EXEMPTIONS) BANGALORE, BANGALORE
ITA 1898/BANG/2025[2026-2027]Status: Disposed29/4/2026AY 2026-2027
GDW KARYA FOUNDATION,BANGALORE vs CIT(EXEMPTIONS) BANGALORE, BANGALORE
ITA 1897/BANG/2025[2026-27]Status: Disposed29/4/2026AY 2026-27
KARNATAKA STATE FOOT BALL ASSOCIATION ,BENGALURU vs INCOME TAX OFFICER(EXEMPTION)WARD-1, BANGALORE
ITA 1833/BANG/2025[2024-25]Status: Disposed29/4/2026AY 2024-25
KARNATAKA STATE FOOT BALL ASSOCIATION,BANGALORE vs INCOME TAX OFFICER(EXEMPTIONS)WARD-1 , BANGALORE
ITA 1832/BANG/2025[2022-23]Status: Disposed29/4/2026AY 2022-23
NPR AUTO PARTS MANUFACTURING INDIA PRIVATE LIMITED,KOLAR vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 1460/BANG/2025[2017-18]Status: Disposed29/4/2026AY 2017-18
DRG ANALYTICS AND INSIGHTS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BANGALORE, BANGALORE
ITA 1431/BANG/2024[2020-21]Status: Disposed29/4/2026AY 2020-21
KEMFIN SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 404/BANG/2026[2016-17]Status: Heard28/4/2026AY 2016-17
KEMFIN SERVICES PRIVATE LIMTIED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 403/BANG/2026[2015-16]Status: Heard28/4/2026AY 2015-16
