← All Benches
ITAT Bangalore Bench
18,441 judgments
KEMFIN SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 402/BANG/2026[2014-15]Status: Heard28/4/2026AY 2014-15
KEMFIN SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 401/BANG/2026[2013-14]Status: Heard28/4/2026AY 2013-14
KEMFIN SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 400/BANG/2026[2012-13]Status: Heard28/4/2026AY 2012-13
KEMFIN SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 399/BANG/2026[2011-12]Status: Heard28/4/2026AY 2011-12
KEMFIN SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), BENGALURU
ITA 398/BANG/2026[2010-11]Status: Heard28/4/2026AY 2010-11
G M SOUHARDA PATTINA SAHAKARA NYT,SURAJ ARCADE, MANDIPET vs INCOME TAX OFFICER, WARD, DAVANAGERE
ITA 3106/BANG/2025[2020-21]Status: Disposed28/4/2026AY 2020-21
G M SOUHARDA PATTINA SAHAKARA NYT,SURAJ ARCADE, MANDIPET, DAVANGERE vs INCOME TAX OFFICER, WARD, DAVANAGERE
ITA 3105/BANG/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
G M SOUHARDA PATTINA SAHAKARA NYT,SURAJ ARCADE, MANDIPET, DAVANGERE vs INCOME TAX OFFICER, WARD , DAVANAGERE
ITA 3104/BANG/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
ARTHA REAL ESTATE CORPORATION LIMITED,BANGALORE vs DCIT, TDS CIRCLE - 1(1), BANGALORE, BANGALORE
ITA 2624/BANG/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
GANGADHAR SALAGAR,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
ITA 2623/BANG/2025[2022-23]Status: Disposed28/4/2026AY 2022-23
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BANGALORE
ITA 2245/BANG/2025[2021-22]Status: Disposed28/4/2026AY 2021-22
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BANGALORE
ITA 2244/BANG/2025[2020-21]Status: Disposed28/4/2026AY 2020-21
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BANGALORE
ITA 2243/BANG/2025[2019-2020]Status: Disposed28/4/2026AY 2019-2020
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BANGALORE
ITA 2242/BANG/2025[2018-19]Status: Disposed28/4/2026AY 2018-19
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BANGALORE
ITA 2241/BANG/2025[2017-18]Status: Disposed28/4/2026AY 2017-18
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BENGALURU
ITA 2240/BANG/2025[2016-17]Status: Disposed28/4/2026AY 2016-17
SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs ACIT, CENTRAL CIRCLE-2(4), BANGALORE
ITA 2239/BANG/2025[2015-16 ]Status: Disposed28/4/2026
HUTCHINSON & CO., (INDIA) P. LTD.,,BANGALORE vs DCIT, CIRCLE-11(4), BANGALORE (PRESENTLY DCIT, CIRCLE-10-(1), DELHI, BANGALORE
ITA 911/BANG/2009[2004-05]Status: Disposed28/4/2026AY 2004-05
HUTCHINSON & CO., (INDIA) P. LTD.,,BANGALORE vs DCIT, CIRCLE-11(4), BANGALORE (PRESENTLY DCIT, CIRCLE-10(1), DELHI, BANGALORE
ITA 910/BANG/2009[2003-04]Status: Disposed28/4/2026AY 2003-04
HUTCHINSON & CO (INDIA)PVT. LTD.,,BANGALORE vs DCIT, CIRCLE-11(4), BANGALORE (PRESENTLY DCIT, CIRCLE-10(1), DELHI, BANGALORE
ITA 909/BANG/2009[2000-01]Status: Disposed28/4/2026AY 2000-01
