← All Benches
ITAT Bangalore Bench
18,441 judgments
HUTCHINSON & CO (INDIA)PVT. LTD.,,BANGALORE vs DCIT, CIRCLE-11(4), BANGALORE
ITA 908/BANG/2009[1999-00]Status: Disposed28/4/2026AY 1999-00
HUTHCHINSON & CO. (INDIA) P. LTD.,,BANGALORE vs ITO, WARD-12(4),( PRESENTLY DCIT-CIRCLE10(1)), DELHI
ITA 1514/DEL/2006[2002-2003]Status: Disposed28/4/2026AY 2002-2003
HUTHCHINSON & CO., (INDIA) P. LTD.,,BANGALORE vs ITO, WARD-12(4),(PRESENTLY DCIT, 10(1), DELHI
ITA 1513/DEL/2006[1998-1999]Status: Disposed28/4/2026AY 1998-1999
HUTHCHINSON & CO., (INDIA) P. LTD.,,BANGALORE vs ITO, WARD-12(4), (PRESENTLY DCIT-CIRCLE-10(1)), DELHI
ITA 1512/DEL/2006[1997-1998]Status: Disposed28/4/2026AY 1997-1998
AMD INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITTPA 631/BANG/2026[2022-23]Status: Disposed27/4/2026AY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE vs ARIBA TECHNOLOGIES INDIA PRIVATE LIMITED, BANGALORE
ITTPA 890/BANG/2025[2011-12]Status: Disposed27/4/2026AY 2011-12
SURESH NADAKATTI,INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 3072/BANG/2025[2019-2020]Status: Disposed27/4/2026AY 2019-2020
GRAYMATTER SOFTWARE SERVICES PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-3(1)(1) , BANGALORE
ITA 2594/BANG/2025[2018-19]Status: Disposed27/4/2026AY 2018-19
DECCAN CREATIONS PRIVATE LIMITED ,BANGALORE vs ACIT, CIRCLE-2(2)(1), BANGALORE
ITA 2575/BANG/2025[2016-17]Status: Disposed27/4/2026AY 2016-17
DHIREN GOPAL ,BANGALORE vs DCIT, CENTRAL CIRCLE-1(1) , BANGALORE
ITA 2571/BANG/2025[2015-16]Status: Disposed27/4/2026AY 2015-16
NAGARAHOLE TIGER CONSERVATION FOUNDATION ,MYSURU vs COMMISSIONER OF INCOME TAX EXEMPTIONS , BANGALORE
ITA 2503/BANG/2025[2025-26]Status: Disposed27/4/2026AY 2025-26
BANDIPURA TIGER CONSERVATION FOUNDATION ,BANDIPUR vs COMMISSIONER OF INCOME TAX EXEMPTIONS , BANGALORE
ITA 2502/BANG/2025[2025-26]Status: Disposed27/4/2026AY 2025-26
DABBAHALLI, KRISHNEGOWDA HARISHA ,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(3), BANGALORE
ITA 2457/BANG/2025[2018-19]Status: Disposed27/4/2026AY 2018-19
MYSORE MINERALS LIMITED ,BENGALURU vs DCIT, CIRCLE-4(1)(2), BANGALORE
ITA 2404/BANG/2025[2009-10]Status: Disposed27/4/2026AY 2009-10
SIRI DHANU EDUCATIONAL SOCIETY ,BANGALORE vs INCOME TAX OFFICER, WARD-3 EXEMPTION , BANGALORE
ITA 2394/BANG/2025[2022-23]Status: Disposed27/4/2026AY 2022-23
MEHUL RATILAL SHAH,BANGALORE vs DCIT, CIRCLE-2(1)(1), BANGALORE
ITA 2266/BANG/2025[2022-2023]Status: Disposed27/4/2026AY 2022-2023
EIM SOLUTIONS INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE
ITA 2263/BANG/2025[2019-2020]Status: Disposed27/4/2026AY 2019-2020
HOSAHALLI KRISHNAMURTHY RAO PAWAR DEEPAK PAWAR,DODDABALLAPURA vs INCOME TAX OFFICER, WARD-6(3)(4), BANGALORE
ITA 2096/BANG/2025[2015-16]Status: Disposed27/4/2026AY 2015-16
KVG MEMORIAL TRUST,BANGALORE vs CIT (EXEMTIONS) BANGALORE, BANGALORE
ITA 2033/BANG/2025[2026-27]Status: Disposed27/4/2026AY 2026-27
KVG MEMORIAL TRUST,BANGALORE vs CIT (EXEMPTIONS) BANGALORE, BANGALORE
ITA 2032/BANG/2025[2025-26]Status: Disposed27/4/2026AY 2025-26
