← All Benches

ITAT Bangalore Bench

18,441 judgments

RAMNATH GUPTA BYSANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

ITA 1763/BANG/2025[2019-2020]Status: Disposed27/4/2026AY 2019-2020

ALPANAYAKANAHALLY CHANNAVEERAPPA JAGADEESH,MYSORE vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE 1(1), MYSORE, MYSORE

ITA 1424/BANG/2025[2011-2012]Status: Disposed27/4/2026AY 2011-2012

SIVANTOS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

ITA 1366/BANG/2024[2020-21]Status: Disposed27/4/2026AY 2020-21

M/S. KARIGANUR MINERAL MINING INDUSTRY (100% EOU),BELLARY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, , BELLARY

ITA 1026/BANG/2024[2013-14]Status: Disposed27/4/2026AY 2013-14

M/S. KARIGANUR MINERAL MINING INDUSTRY(100% EOU),BELLARY vs JOINT COMMISSIONER OF INCOME TAX, , BELLARY

ITA 1025/BANG/2024[2011-12]Status: Disposed27/4/2026AY 2011-12

GADDEPPA SANTHOSH ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE

ITA 2534/BANG/2025[2015-16]Status: Disposed24/4/2026AY 2015-16

NIKHIL CHANDRAN,BANGALORE vs ITO, INTL TAX,WARD 1(1), BENGALURU

ITA 2154/BANG/2025[2015-16]Status: Disposed24/4/2026AY 2015-16

BOSTIK INDIA PVT LTD ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME- TAX CIRCLE-1(1)(2), BANGALORE

ITA 273/BANG/2022[2017-18]Status: Disposed22/4/2026AY 2017-18

KIRAN ENTERPRISES,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR

ITA 294/BANG/2026[2017-18]Status: Disposed21/4/2026AY 2017-18

ARUN KUDUR,BENGALURU vs INCOME TAX OFFICER, BENGALURU

ITA 278/BANG/2026[2015-16]Status: Disposed21/4/2026AY 2015-16

C D O JAIN EDUCATION SOCIETY,GADAG vs INCOME TAX OFFICER, EXEMPTIONS WARD-1, HUBLI

ITA 2570/BANG/2025[2022-23]Status: Disposed21/4/2026AY 2022-23

EMVOI PHARMA,BENGALURU vs DCIT, CIRCLE-5(1)(1), BANGALORE

ITA 2569/BANG/2025[2023-24]Status: Disposed21/4/2026AY 2023-24

EDAKALTHUR RAPHEAL FRANCIS,BENGALURU vs INCOME TAX OFFICER, BENGALORE

ITA 2535/BANG/2025[2016-17]Status: Disposed21/4/2026AY 2016-17

SRI DURGAPARAMESHWARI TRUST,KOPPAL THOTA vs INCOME TAX OFFICER (EXEMPTIONS) WARD 1, MANGALORE

ITA 2345/BANG/2025[2026-27]Status: Disposed21/4/2026AY 2026-27

MURALI REDDY MACHIREDDY,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE

ITA 2343/BANG/2025[2015-16]Status: Disposed21/4/2026AY 2015-16

SHRI SHUSHRUTHA EDUCATIONAL TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BENGALURU

ITA 2380/BANG/2025[2025-26]Status: Disposed21/4/2026AY 2025-26

MURALI KRISHNAN,BENGALURU vs DCIT, INTERNATIONAL TAXATION, CIRCLE - 1(2), BENGALURU

ITITA 2913/BANG/2025[2022-23]Status: Disposed20/4/2026AY 2022-23

KUPPASWAMY MURTHY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(3), BANGALORE

ITA 42/BANG/2026[2018-19]Status: Disposed20/4/2026AY 2018-19

DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE

ITA 2890/BANG/2025[2024-25]Status: Disposed20/4/2026AY 2024-25

DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED ,BANGALORE vs DCIT, CIRCEL-2(2)(1), BANGALORE

ITA 2889/BANG/2025[2023-24]Status: Disposed20/4/2026AY 2023-24