← All Benches

ITAT Bangalore Bench

18,441 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BENGALURU, BENGALURU vs BRIGADE ENTERPRISES LIMITED, BENGALURU

ITA 2486/BANG/2025[2013]Status: Disposed20/4/2026

ACIT, CENTRAL CIRCLE-2(3), BENGALURU, BENGALURU vs BRIGADE ENTERPRISES LIMITED, BENGALURU

ITA 2485/BANG/2025[2011-12]Status: Disposed20/4/2026AY 2011-12

DCIT, C-3(1)(1), BENGALURU vs HOYSALA PROJECTS PRIVATE LIMITED, BENGALURU

ITA 2363/BANG/2025[2017]Status: Disposed20/4/2026

VENKATACHALAPATHY DILIP,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3) , BANGALORE

ITA 1975/BANG/2025[2015-16]Status: Disposed20/4/2026AY 2015-16

IBM INDIA PVT LTD,BANGALORE vs DCIT, CIRCLE-(1)(1), BANGALORE

ITTPA 1219/BANG/2025[2004-05]Status: Disposed17/4/2026AY 2004-05

M/S. MERITOR C vs INDIA (P) LIMITED ,BANGALOREVS.DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE

ITTPA 1831/BANG/2024[2020-21]Status: Disposed17/4/2026AY 2020-21

RAFFERTY,BENGALURU vs INCOME TAX OFFICER, WARD 3(2)(1), BENGALURU, BENGALURU

ITA 2954/BANG/2025[2022-23]Status: Disposed17/4/2026AY 2022-23

SNEHALATHA SINGHI,BANGALORE vs DCIT, CIRCLE-1(1)(2), BANGALORE

ITA 1175/BANG/2025[2012-13]Status: Disposed17/4/2026AY 2012-13

NAGARAJU KESTURKOPPAL RAMEGOWDA,BENGALURU vs ITO, BENGALURU

ITA 909/BANG/2026[2017-18]Status: Disposed16/4/2026AY 2017-18

ALE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISIONER OF INCOME TAX CIRCLE 1(1)(1), BANGALORE

ITA 138/BANG/2026[2022-23]Status: Disposed16/4/2026AY 2022-23

SATISH HEGGADE,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS,, SHIVAMOGGA

ITA 2785/BANG/2025[2018-19]Status: Disposed16/4/2026AY 2018-19

SATISH HEGGADE,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA

ITA 2784/BANG/2025[2017-18]Status: Disposed16/4/2026AY 2017-18

SATISH HEGGADE,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA

ITA 2783/BANG/2025[2017-18]Status: Disposed16/4/2026AY 2017-18

SATISH HEGGADE,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA

ITA 2782/BANG/2025[2016-17 ]Status: Disposed16/4/2026

SATISH HEGGADE,SHIVAMOGGA vs INCOME TAX OFFICER, WARD1 & TPS , SHIVAMOGGA

ITA 2781/BANG/2025[2016-17]Status: Disposed16/4/2026AY 2016-17

INCOME TAX OFFICER,WARD-1,SIRSI, SIRSI vs U K SOUHARDA CREDIT CO-OPERATIVE SOCIETY LIMITED, MALTESH ARCEDE

ITA 2542/BANG/2025[2017-18]Status: Disposed16/4/2026AY 2017-18

SOKKE KALIVEERAPPA SHIVARAJ ,BANGALORE vs ACIT, CIRCLE-6(3)(1) , BANGALORE

ITA 2539/BANG/2025[2017-18]Status: Disposed16/4/2026AY 2017-18

KALUR BASAPPA SHIVAPRAKASH,BENGALURU vs ITO, WARD 6(3)(1) - BANGALORE, BANGALORE

ITA 2490/BANG/2025[2020-21]Status: Disposed16/4/2026AY 2020-21

PEPPERL & FUCHS FACTORY AUTOMATION PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 5(1)(1),, BENGALURU

ITA 2189/BANG/2024[2021-22]Status: Disposed16/4/2026AY 2021-22

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs ADAMAS BUILDERS PVT. LTD, BANGALORE

ITTPA 2624/BANG/2024[2014-15]Status: Disposed15/4/2026AY 2014-15