← All Benches
ITAT Bangalore Bench
18,441 judgments
ADAMAS BUILDERS PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-2(2), BENGALURU
ITTPA 2478/BANG/2024[2021-22]Status: Disposed15/4/2026AY 2021-22
DESHPANDE EDUCATIONAL TRUST,HUBLI vs DCIT, EXEMPTIONS CIRCLE-1, MANGALORE
ITA 3101/BANG/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
DESHPANDE EDUCATIONAL TRUST,HUBLI vs DCIT, EXEMPTIONS CIRCLE-1, MANGALORE
ITA 3100/BANG/2025[2016-17]Status: Disposed15/4/2026AY 2016-17
DESHPANDE EDUCATIONAL TRUST,HUBLI vs DCIT, EXEMPTIONS CIRCLE-1, MANGALORE
ITA 3099/BANG/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
MOHAMMED YUSUFF,BENGALURU vs INCOME TAX OFFICER WARD 6(3)(1), BENGALURU, BENGALURU
ITA 1967/BANG/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
SKF ENGINEERING AND LUBRICATION INDIA PRIVATE LIMITED(RESULTANT COMPANY PURSUANT TO MERGER OF M/S. SKF TECHNOLOGIES INDIA PRIVATE LIMITED),BENGALURU vs DCIT, CIRCLE-6(1)(1), BENGALURU
ITA 1915/BANG/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
SKF ENGINEERING AND LUBRICATION INDIA PRIVATE LIMITED(RESULTANT COMPANY PURSUANT TO MERGER OF M/S. SKF TECHNOLOGIES INDIA PRIVATE LIMITED),BANGALORE vs DCIT, CIRCLE-6(1)(1), BANGALORE
ITA 1914/BANG/2025[2018-19]Status: Disposed15/4/2026AY 2018-19
SUBBALAKSHMI KURADA,BANGALORE vs DEPUTY COMMISSONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE
ITA 1913/BANG/2025[2016-17]Status: Disposed15/4/2026AY 2016-17
BENNUR SIDDEGOWDA SANTHOSH,MUDIGERE vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
ITA 1885/BANG/2025[2020-21]Status: Disposed15/4/2026AY 2020-21
BENNUR SIDDEGOWDA SANTHOSH,MUDIGERE vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
ITA 1884/BANG/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
BENNUR SIDDEGOWDA SANTHOSH,MUDIGERE vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
ITA 1883/BANG/2025[2016-17]Status: Disposed15/4/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs BRADY COMPANY INDIA PRIVATE LIMITED, BENGALURU
ITA 2381/BANG/2024[2010-11]Status: Disposed15/4/2026AY 2010-11
MPHASIS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 1081/BANG/2024[2010-11]Status: Disposed10/4/2026AY 2010-11
WISDOM EDUCATION TRUST(R),MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSURU
ITA 2501/BANG/2025[2019-2020]Status: Disposed9/4/2026AY 2019-2020
WISDOM EDUCATION TRUST (R),MYSURU vs ACIT, CIRCLE-1(1) & TPS, MYSURU
ITA 2029/BANG/2025[2018-19]Status: Disposed9/4/2026AY 2018-19
THE KARNATAKA STATE COOPERATIVE AGRICULTURE AND DEVELOPMENT BANK LIMITED,BANGLAORE vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
ITA 1821/BANG/2025[2022-23]Status: Disposed9/4/2026AY 2022-23
MATCHMOVE INDIA PRIVATE LIMITED,BANGALORE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT AND INCOME TAX OFFICER, WARD 4(1)(3), BANGALORE, BANGALORE
ITA 2255/BANG/2024[2021-22]Status: Disposed8/4/2026AY 2021-22
B U E H B CO-OP SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER WARD 3(2) (1), BENGALURU
ITA 266/BANG/2026[2018-19]Status: Disposed7/4/2026AY 2018-19
AGRICULTURAL PRODUCE MARKETING COMMITTEE,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR
ITA 2808/BANG/2025[2019-20]Status: Disposed7/4/2026AY 2019-20
AGRICULTURAL PRODUCE MARKETING COMMITTEE,CHAMARAJNAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJNAGAR
ITA 2807/BANG/2025[2018-19]Status: Disposed7/4/2026AY 2018-19
