← All Benches
ITAT Bangalore Bench
18,441 judgments
AGRICULTURAL PRODUCE MARKETING COMMITTEE,CHAMARAJNAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJNAGAR
ITA 2806/BANG/2025[2016-17]Status: Disposed7/4/2026AY 2016-17
AGRICULTURAL PRODUCE MARKETING COMMITEE,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1, CHAMARAJNAGAR
ITA 2805/BANG/2025[2015-16]Status: Disposed7/4/2026AY 2015-16
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2780/BANG/2025[2017-18 ]Status: Disposed7/4/2026
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2779/BANG/2025[2016-17 ]Status: Disposed7/4/2026
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2778/BANG/2025[2015-16]Status: Disposed7/4/2026AY 2015-16
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2777/BANG/2025[2014-15]Status: Disposed7/4/2026AY 2014-15
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2776/BANG/2025[2013-14]Status: Disposed7/4/2026AY 2013-14
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2775/BANG/2025[2012-13 ]Status: Disposed7/4/2026
KEELUKOTE VENKATAPPA JAYARAM,KOLAR vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2774/BANG/2025[2011-12 ]Status: Disposed7/4/2026
KCR FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 2750/BANG/2025[NA]Status: Disposed7/4/2026
BUEHB CO-OP SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 2725/BANG/2025[2017-18]Status: Disposed7/4/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU vs ALTEN GLOBAL TECHNOLOGIES PRIVATE LIMITED, BENGALURU
ITA 2673/BANG/2025[2020-21]Status: Disposed7/4/2026AY 2020-21
ADITI EDUCATIONAL TRUST,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS), WARD - 1, BENGALURU, BENGALURU
ITA 2492/BANG/2025[2022-23]Status: Disposed7/4/2026AY 2022-23
ADITI EDUCATIONAL TRUST,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS), WARD - 1, BENGALURU, BENGALURU
ITA 2491/BANG/2025[2021-22]Status: Disposed7/4/2026AY 2021-22
ANKITHA SHETTY,KARNATAKA vs INCOME TAX OFFICER, UDUPI
ITA 2321/BANG/2025[2017-18]Status: Disposed7/4/2026AY 2017-18
FIBERTEX PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2314/BANG/2025[2018-19]Status: Disposed7/4/2026AY 2018-19
IBM INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITTPA 1178/BANG/2025[2008-09]Status: Disposed6/4/2026AY 2008-09
XCHANGING SOLUTIONS LIMITED (FORMERLY KNOWN AS CAMBRIDGE SOLUTIONS LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE
ITA 385/BANG/2025[2011-12]Status: Disposed6/4/2026AY 2011-12
TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITTPA 736/BANG/2025[2015-16]Status: Disposed2/4/2026AY 2015-16
ASHRAYA CONSTRUCTIONS,BANGALORE vs DCIT, CIRCLE-5(1)(1), BANGALORE
ITA 2372/BANG/2025[2023-24]Status: Disposed2/4/2026AY 2023-24
