← All Benches
ITAT Bangalore Bench
18,441 judgments
R KUSUMA,BANGALORE vs INCOME TAX OFFICER, WARD 6(2)(1), BANGALORE
ITA 2344/BANG/2025[2020-21]Status: Disposed2/4/2026AY 2020-21
DAIVAGNA CREDIT CO-OP SOCIETY LIMITED,DAVANAGERE vs INCOME TAX OFFICER, WARD-1, DAVANAGERE, DAVANAGERE
ITA 1997/BANG/2025[2017-18]Status: Disposed2/4/2026AY 2017-18
BETA CAE SYSTEMS INTERNATIONAL AG ,BANGALORE vs DCIT, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITITA 548/BANG/2025[2022-23]Status: Disposed1/4/2026AY 2022-23
KENNEDY EDUCATION SOCIETY,MYSORE vs ITO, WARD-2(4), MYSORE
ITA 3149/BANG/2025[2018-19]Status: Disposed1/4/2026AY 2018-19
GAUTHAM SOCIAL CULTURAL AND EDUCATION SOCIETY,CHAMARAJANAGARA vs ITO, EXEMPTIONS WARD, MYSURU
ITA 3148/BANG/2025[2015-16]Status: Disposed1/4/2026AY 2015-16
NALWAD PRABHU SOMASHEKHARAPPA,GADAG vs ITO WARD 1, GADAG
ITA 2934/BANG/2025[2018-19]Status: Disposed1/4/2026AY 2018-19
DCIT CIRCLE-3(1)91), BENGALURU vs G CORP PRIVATE LIMITED, BANGALORE
ITA 2484/BANG/2025[2014-15]Status: Disposed1/4/2026AY 2014-15
UPAMA ROY,KARNATAKA vs INCOME TAX OFFICER-WARD-5(3) (4), KARNATAKA
ITA 1970/BANG/2025[2018-2019]Status: Disposed1/4/2026AY 2018-2019
DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, CIRCLE-2(1) BENGALURU, BENGALURU vs PALMER INVESTMENT GROUP LIMITED, VIRGIN ISLANDS
ITA 2431/BANG/2024[2014-15]Status: Disposed1/4/2026AY 2014-15
KOCH BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 1844/BANG/2024[2020-21]Status: Disposed1/4/2026AY 2020-21
ABBUR SUBRAMANYAM VENKATA KUMAR,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD - 1(2), BENGALURU
ITITA 664/BANG/2025[2015-16]Status: Disposed30/3/2026AY 2015-16
DCIT CIRCLE 3(1)(1) BANGALORE, BENGALURU vs IBM INDIA PRIVATE LIMITED, BENGALURU
ITA 36/BANG/2026[2022-23]Status: Disposed30/3/2026AY 2022-23
KASIMALI MAHABOOKSAB SAYYED,GADAG vs INCOME TAX OFFICER, WARD-1, GADAG
ITA 3147/BANG/2025[2016-17]Status: Disposed30/3/2026AY 2016-17
KASIMALI MAHABOOKSAB SAYYED,GAADAG vs INCOME TAX OFFICER, WARD-1, GADAG
ITA 3146/BANG/2025[2016-2017]Status: Disposed30/3/2026AY 2016-2017
SURESH KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(3), BENGALURU
ITA 3012/BANG/2025[2018-19]Status: Disposed30/3/2026AY 2018-19
GAVRVE ST. MARYS EDU SOCIETY,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
ITA 2773/BANG/2025[NA]Status: Disposed30/3/2026
GAVRVE ST. MARYS EDU SOCIETY,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 2772/BANG/2025[NA]Status: Disposed30/3/2026
HOSAHALLYRAYA TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
ITA 2704/BANG/2025[2025-26]Status: Disposed30/3/2026AY 2025-26
HOSAHALLYRAYA TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2703/BANG/2025[2025-26]Status: Disposed30/3/2026AY 2025-26
VENKATESH SANJEEVAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 2498/BANG/2025[2016-17]Status: Disposed30/3/2026AY 2016-17
