← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI SARVA DHARMA SAMANVAYA TRUST,CHIKKABALLAPUR vs CIT EXEMPTIONS, BANGALORE
ITA 2464/BANG/2025[2025-26]Status: Disposed30/3/2026AY 2025-26
SUKHRAJ PRATAPCHAND PORWAL,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
ITA 2458/BANG/2025[2017-18]Status: Disposed30/3/2026AY 2017-18
KEMWELL BIOPHARMA PRIVATE LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
ITA 2399/BANG/2025[2016-17]Status: Disposed30/3/2026AY 2016-17
KEMWELL BIOPHARMA PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
ITA 2398/BANG/2025[2015-16]Status: Disposed30/3/2026AY 2015-16
VENKATACHALAPATHY RAMAMURTHY SHEKHAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2334/BANG/2025[2020-21]Status: Disposed30/3/2026AY 2020-21
VENKATACHALAPATHY RAMAMURTHY SHEKHAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2333/BANG/2025[2019-2020]Status: Disposed30/3/2026AY 2019-2020
VENKATACHALAPATHY RAMAMURTHY SHEKHAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2332/BANG/2025[2018-19]Status: Disposed30/3/2026AY 2018-19
LAKSHMI GANAPATHI TEMPLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), BANGALORE
ITA 2304/BANG/2025[NA]Status: Disposed30/3/2026
LAKSHMI GANAPATHI TEMPLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), BANGALORE
ITA 2303/BANG/2025[NA]Status: Disposed30/3/2026
THE EXCEL DWELLINGS OXIGEN PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), BANGALORE
ITA 2276/BANG/2025[2018-19]Status: Disposed30/3/2026AY 2018-19
EXCEL DWELLING OXIGEN PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2), BANGALORE
ITA 2275/BANG/2025[2016-17]Status: Disposed30/3/2026AY 2016-17
ABHINANDAN SHANTHINATH SALIGRAMA,MYSORE vs DCIT-1(1) & TPS, MYSORE
ITA 2209/BANG/2025[2023-24]Status: Disposed30/3/2026AY 2023-24
MUNIDASAPPA MANJUNATH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
ITA 1888/BANG/2025[2020-21]Status: Disposed30/3/2026AY 2020-21
DR. AMBAREESH FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 1863/BANG/2025[NA]Status: Disposed30/3/2026
TUNGABHADRA PATTINA SOUHARDA SAHAKARI SANGHA NIYAMITHA,SINDHANUR vs INCOME TAX OFFICER, WARD -1, RAICHUR
ITA 1844/BANG/2025[2017-18]Status: Disposed30/3/2026AY 2017-18
KASIMALI MAHABOOBSAB SAYYED,GADAG vs INCOME TAX OFFICER WARD-1, GADAG
ITA 1724/BANG/2025[2016-17]Status: Disposed30/3/2026AY 2016-17
SHREE MAHADESHWARA EDUCATIONAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION) BANGLORE, BANGLORE
ITA 1601/BANG/2025[NA]Status: Disposed30/3/2026
SHREE MAHADESHWARA EDUCATIONAL TRUST,BANGALORE NORTH vs COMMISSIONER OF INCOME TAX (EXEMPTION) BANGALORE, BANGALORE
ITA 1600/BANG/2025[NA]Status: Disposed30/3/2026
DAVANAM JEWELLERS PRIVATE LIMITED,BANGALORE vs ACIT, CENTRAL CIRCLE-1(4), BANGALORE
ITA 122/BANG/2026[2019-20]Status: Disposed27/3/2026AY 2019-20
UMAIR AHMED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-3, BENGALURU
ITA 1208/BANG/2025[2015-16]Status: Disposed27/3/2026AY 2015-16
