ITAT Bangalore Bench
18,441 judgments
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs ALTIOSTAR NETWORKS INDIA PRIVATE LIMITED, BANGALORE
CHARLES RIVER LABORATORIES, INC,UNITED STATES vs DCIT, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
EKKI KRISHNAMURTHY HUF,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KANAKA CREDIT COOPERATIVE SOCIETY LTD.,,HOSADURGA vs INCOME TAX OFFICE, WARD-2, CHITRADURGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHREE JADEYA SHANKARLING URBAN CO-OP. CREDIT SOCIETY LIMITED ,HUBBALLI vs INCOME TAX OFFICER, WARD-2(3), HUBBALLI
SHRISHIL DHULAPPA HONAVAD ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
AUTO NIRVAHAKARA CREDIT OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-3, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SAGARA TOWN HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED ,SAGAR vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VIVIDODDESH PRATHAMIKA GRAMEENA KRUSHI SAHAKAR SANGHA NIYAMIT HIRUR ,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KANAKAPURA VENKATARAMANASWAMY MADHUSUDHAN KARTHIK,BENGALURU vs INCOME TAX OFFICER, WARD NO - 1, RAMAMNAGARA, KARNATAKA.
ANSARI PAKKIDAKALA ,BELTHANGADY vs INCOME TAX OFFICER, WARD-1, PUTTUR
ACIT, CIRCLE-1(1)(1), BENGALURU vs ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED, BENGALURU
BASAVA ROAWAYS (INDIA) PVT. LTD,SEDAM vs INCOME TAX OFFICER, WARD-1, GULBARGA, GULBARGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NISHA DUDHERIA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
KOME KORAVADI VIVIDODDESHA SAHAKARI SANGHA NIYAMITHA,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
MUNDAGANAMANE GROUP GRAMAGALA SEVA SAHAKARI SANGHA NIYAMIT MUNDAGANAMANE,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
UDAYA SOUHARDA CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
LOKASEVANIRATHA D KONGADIYAPPA MEMORIAL EDUCATION SOCIETY,DODDALLAPURA vs INCOME TAX OFFICER, WARD-1 (EXEMPTIONS) , BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
LOKASEVANIRATHA D KONGADIYAPPA MEMORIAL EDUCATION SOCIETY ,BANGALORE vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-1 , BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
