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ITAT Bangalore Bench

18,441 judgments

SASIHITHLU VENKATESHI SRILAKSHMIPRASAD ,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE

ITA 2259/BANG/2025[2016-17]Status: Disposed12/3/2026AY 2016-17

us raising several grounds of appeal but the concern is that the delay of 119 days was not condoned by the First Appellate Authority despite showing him the sufficient cause for such delay.

SHRI. SHANTHISAGAR CO OP CREDIT SOCIETY LIMITED,HUBLI vs INCOME TAX OFFICER, WARD-2(1), HUBLI

ITA 2081/BANG/2025[2017-18]Status: Disposed12/3/2026AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

HANUMAIAH RANJAN ,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE

ITA 1890/BANG/2025[2017-18]Status: Disposed12/3/2026AY 2017-18

SHRI WASEEM AHMED (Accountant Member)

SREE CAUVERY SOUHARDA CREDIT SAHAKARI SANGHA NIYAMITHA,BENGALURU vs INCOME TAX OFFICER WARD 1(1)(1), BENGALURU

ITA 1854/BANG/2025[2018-19]Status: Disposed12/3/2026AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

SRI GURU RAMALINGESHWARA SOUHARDA PATTINA SAHAKARI NIYAMITHA ,MASKI vs PR. COMMISSIONER OF INCOME TAX , HUBLI

ITA 1174/BANG/2025[2020-21]Status: Disposed12/3/2026AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1),, BENGALURU vs ANALOG DEVICES INDIA PRIVATE LIMITED, BENGALURU

ITA 2074/BANG/2024[2011-12]Status: Disposed12/3/2026AY 2011-12

MIFTAHUL ULOOM EDUCATIONAL & SOCIAL WELFARE SOCIETY SALAMATNAGAR,SALAMATNAGAR , KITTUR GURUWAR PETE KITTUR ,KITTUR vs CIT(EXEMPTIONS) BANGALORE, BANGALORE

ITA 2516/BANG/2025[2025-26]Status: Disposed11/3/2026AY 2025-26

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

LAKSHMANAPPA PARAMESHWARAPPA PRAKASH,CHIKKAMAGALURU vs ACIT, HASSAN

ITA 2271/BANG/2025[2017-18]Status: Disposed11/3/2026AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

TAEGUTEC INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE

ITA 2265/BANG/2025[2021-22]Status: Disposed11/3/2026AY 2021-22

us wherein the Assessee has raised a ground of the addition of INR for 45,64,90,905/- on account of Goods and Service Tax (GST) along with other supportive grounds. The ground says that the order of the Ld. CIT(A) in holding that the Appeal is infructuous on the basis that the same issue of disallowance is pending in Appeal against the intimation issued under Section 143(1) wherein similar adjustment has been made. The Ld. CIT(A) also held that no grievance arises to the Assessee from the A

SAKALASPUR VEERAPPIAH RUDRAPPA COFFEE PLANTER HARAKANAHALLY ESTATE ,BALLUPET vs INCOME TAX OFFICER, WARD-2 , HASSAN

ITA 2200/BANG/2025[2017-18]Status: Disposed11/3/2026AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SURESHA CHIKKAJALA RAMAKRISHNAPPA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE

ITA 1292/BANG/2025[2021-22]Status: Disposed11/3/2026AY 2021-22

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

PRAMOD SUBBIAHNAPALYA VENKATPATHI,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE

ITA 680/BANG/2025[2020-21]Status: Disposed10/3/2026AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PRAMOD SUBBIAHNAPALYA VENKATPATHI,BANGALORE vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE

ITA 679/BANG/2025[2019-20]Status: Disposed10/3/2026AY 2019-20

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PRAMOD SUBBIAHNAPALYA VENKATPATHI,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE

ITA 678/BANG/2025[2018-19]Status: Disposed10/3/2026AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PRAMOD SUBBIAHNAPALYA VENKATATHI,BANGALORE vs DCIT, CENTRAL CIRCLE -2(1), BANGALORE

ITA 677/BANG/2025[2017-18]Status: Disposed10/3/2026AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PRAMOD SUBBIAHNAPALYA VENKATATHI, ,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE

ITA 676/BANG/2025[2016-17]Status: Disposed10/3/2026AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PRAMOD SUBBIAHNAPALYA VENKATPATHI,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE

ITA 675/BANG/2025[2015-16]Status: Disposed10/3/2026AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

CAE SIMULATION TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE

ITA 2403/BANG/2025[2019-2020]Status: Disposed10/3/2026AY 2019-2020

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

CAE SIMULATION TECHNOLOGIES PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE

ITA 2402/BANG/2025[2019-2020]Status: Disposed10/3/2026AY 2019-2020

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-4(1)(1), BANGALORE, BANGALORE vs MANHATTAN ASSOCIATES (INDIA) DEVELOPMENT CENTRE PRIVATE LIMITED, BANGALORE

ITA 2099/BANG/2025[2011-12]Status: Disposed10/3/2026AY 2011-12

IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No.2099/Bang/2025 Assessment Year: 2011-12 ACIT, Vs. M/s. Manhattan Associates (India) Circle - 4(1)(1), Development Centre Pvt. Ltd., Bangalore. 5th & 6th Floor, B1 Block, Brigade Tech Gardens Brigade Properties Pvt. Ltd., SEZ, Brookfield, Kundalahalli S.O. Bangalore North, Bangalore - 566 037. PAN: AADCM 0727 A APPELLANT RESPONDENT Appellant