ITAT Bangalore Bench

PRIMARY AGRICULTURAL CREDIT CO-OP SOCIETY LTD.,MADENUR, HASSAN TALUK AND DISTRICT vs ITO, WARD-1 & TPS, HASSAN

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

PARAMESHAPPA SHIDDLINGAPPA KITTAD,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

PARAMESHAPPA SHIDDLINGAPPA,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI

MRS. SUREKHA LEGAL REPRESENTATIVE OF LATE SHRI. DEVARAJ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

PRAMOD BASAVARAJ ,MYSURU vs INCOME TAX OFFICER, WARD-1(4), MYSURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SOLUTIONS INFINI TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

HITACHI ENERGY TECHNOLOGY SERVICES PRIVATE LIMITED ( FORMERLY KNOWN AS ABB POWER TECHNOLOGY SERVICES PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE

GOPAL ANIL KUMAR,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

SRI DURGA COMMERCIALS,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

NAGARAJU MUNIYAPPA ,KAGGALIPURA POST, KANAKAPU BADE KATTE vs INCOME TAX OFFICER WARD 7(2)(5), BANGALORE, BANGALORE, KARNATAKA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHRI. VIJAY MAHANTESH TRADING COMPANY,NAVALGUND vs INCOME TAX OFFICER, WARD-1(2), HUBBALI

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

VEERESH WALI ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE

IN THE INCOME TAX APPELLATE TRIBUNAL 'SMC' BENCH, BANGALORE BEFORE SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA No.2413/Bang/2025 Assessment Year: 2017-18 Shri Veeresh Wali, Vs. The Income Tax Officer, No.41, I Floor, Ward – 2(2)(2), II Cross Okalipuram, Bengaluru. Bengaluru - 560 010. PAN - ACEPW 5295 K APPELLANT RESPONDENT Assessee by : Shri Siva Prasad Reddy, ITP Revenue by : Shri Ganesh R Ghale, Advocate – Standing Counsel for Revenue Date of hearing : 2

MAMATHA MAHESH SHETTY,CHIKKAMAGALURU vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

IMRAN SIDDIQUI ,MYSORE vs INCOME TAX OFFICER, WARD-2(2) , MYSORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

KARNATAKA GINGER TRADING COMPANY ,KUSHALNAGAR vs INCOME TAX OFFICER, WARD, MEDIKERI

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BANGALORE vs DCIT, CENTRAL CIRCLE - 1(2), BANGALORE, BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs DCIT, CENTRAL CIRCLE - 1(2), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

NAVAKARNATAKA PSS LIMITED ,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

BHAWARLAL S JAIN,VIJAYAPURA vs INCOME TAX OFFICER, WARD 1 & TPS, BIJAPUR

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER, WARD-4(2)(3), BENGALURU vs UMA RUGMINI, BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)