ITAT Bangalore Bench
18,441 judgments
THIMMAIAH VENKATESH,HESARAGHATTA MAIN ROAD, CHIKKABANAVARA, BANGALORE vs INCOME TAX OFFICER, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHITRADURGA ZILLA REDDY JANA SANGH(R),CHITRADURGA vs INCOME TAX OFFICER, WARD-1 EXEMPTION, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PAKARAHALLI NARAYANAPPA SRINIVASGOWDA ,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,MANGALORE, MANGALORE vs RAJ DIAMONDS, MUMBAI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CISCO COMMERCE INDIA PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PCIT, BENGALURU-2, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
PROWIN WEALTH MANAGEMENT ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PROWIN WEALTH MANAGEMENT ,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BALAJI VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITHA,HOSPET vs INCOME TAX OFFICER, WARD NO - 1, HOSPET, HOSPET
SHRI PRASHANT MAHARISHI (Vice President)
HOTEL MALEEKARA PATTINA SOUHARDA SAHAKAARI SANGHA NIYAMITHA ,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS , TUMKUR
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
RAMZAN MULLA,VIJAYAPUR vs INCOME TAX OFFICER, WARD-2, VIJAYAPURA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
METRIK INFRA PROJECTS PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(4), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
PIONEER INDEPENDENT TRUST ,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, EXEMPTIONS, CIRCLE-1, , BANGALORE
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTIONS, CIRCLE-1, BANGALORE
S B MANGHANANI CHARTIABLE,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS,WARD-3, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
AIRSTATE LOGISTICS & COURIERS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
AREHALLI RUDRAPPA VISHWANATHA,AREHALLY,TEMPLE,BELUR vs INCOME- TAX OFFICER, WARD-1 & TPS, HASSAN
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
KEMPAIAH NAGARAJ,BANGALORE vs NA, NA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
COMER INDUSTRIES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 2(2)(1), BANGALORE, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
