ITAT Bangalore Bench

EIT SERVICES INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE

ROHIT POBBATHI ASHOK ,BANGALORE vs ACIT, CIRCLE-3(3)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs MANIPAL EDUCATION AND MEDICAL GROUP INDIA PRIVATE LIMITED, BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

MANIPAL EDUCATION AND MEDICAL GROUP INDIA PRIVATE LIMITED ,BENGALURU vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

SREE JESHTA LAXMI WELFARE AND CHARITABLE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)

MEDA LAKSHMINARAYANA SETTY NAVEEN KUMAR,MYSORE vs INCOME TAX OFFICER, CIRCLE-1(1) & TPS, MYSORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)

JADAGADDER PAKKERAPPA, LEGAL HEIR SAROJAMMA,SHIKARIPURA vs INCOME TAX OFFICER, WARD-1 & TPS,, SHIMOGA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MANJUNATHA NARAYANASWAMY MANCHANAYAKANAHALLI,BIDADI vs DC/ACIT, CIRCLE-5(1)(1), BENGALURU

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

ULLAL CHARITABLE TRUST ,MANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALURU

SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)

AZAD ISPAT INDIA PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)

DEPUTY COMMISSIONER OF INCOME-TAX, BENGALURU vs M/S TOYOTA KIRLOSKAR MOTOR PVT. LTD., BENGALURU

TOYOTA KIRLOSKAR MOTOR PVT LTD,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BENGALURU

GMR AIRPORTS LIMITED ,BENGALURU vs DCIT, CIRCLE - 1(3)(1), BANGALORE

ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs ARIBA TECHNOLOGIES INDIA PRIVATE LIMITED, BENGALURU

ACIT, CIRCLE-1(1)(1), BENGALURU vs ARIBA TECHNOLOGIES INDIA PRIVATE LIMITED, BENGALURU

EXXONMOBIL SERVICES & TECHNOLOGY PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-2(1)(1), BENGALURU

SRI SAI SOUHARDHA CREDIT CO-OPERATIVE SOCIETY LIMITED ,KOLAR vs INCOME TAX OFFICER, WARD-1 , KOLAR

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

DIVYA DINESH ,BENGALURU vs DCIT, CIRCLE-7(1)(1), BANGALORE

DIVYA DINESH ,BENGALURU vs DCIT, CIRCLE-7(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DRN INFRA IVRCL JV,HUBLI vs INCOME TAX OFFICER, WARD-2(1), HUBLI

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)