ITAT Bangalore Bench
18,441 judgments
BASAVESHWER DEVALAY ENGLISH MEDIUM HIGHER PRIMARY SCHOOL ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
AMMATI VENKATACHALAPATHISETTY SATISH KUMAR,CHINTAMANI vs INCOME TAX OFFICER, WARD-1, CHIKKABALLAPUR
AMMATI VENKATACHALAPATHISETTY SATISH KUMAR,CHINTAMANI vs INCOME TAX OFFICER, WARD-1,, CHIKKABALLAPUR
AMMATI VENKATACHALAPATHISETTY SATISH KUMAR ,CHINTAMANI vs INCOME TAX OFFICER, WARD-1, CHIKKABALLAPUR
KHAJA EDUCATION SOCIETY ,KALABURGI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
KHAJA EDUCATION SOCIETY ,KALABURGI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
BASAVESHWER DEVALAY ENGLISH MEDIUM HIGHER PRIMARY SCHOOL BASAVANABAGEWADI,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
PARAMETRIC TECHNOLOGY (INDIA) PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2), BENGALURU
M/S. NEXTGEN HEALTHCARE INDIA PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1),, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
CHANNAMMA RACHAPPA SARADAGI,BAGALKOT vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
JOYDEEP MUKHERJEE,PRESENTLY RESIDING AT USA vs DCIT, INTL TAXATION CIRCLE 1(2), BANGALORE, BMTC BUILDING, KORAMANGALA
IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH : BANGALORE BEFORE SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K., JUDICIAL MEMBER ITA No.2017/Bang/2025 Assessment year : 2018-19 Joydeep Mukherjee, Vs. The Deputy Commissioner of Income Tax A 202, Prestige St. Johns Woods Apt., 80, St. Johns Cross Road, Bengaluru South 560 029. PAN: AAWPM 7656E International Taxation, Circle 1(2), Bangalore. APPELLANT RESPONDENT Appellant by : Shri Pranav Krishna, Advocate Respondent by : Shr
M/S JCR DRILLSOL PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -4(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S J C R DRILLSOL PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-1(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 3(1)(1), BANGALORE
MS. PADMAVATHY S., ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)
M/S. NTT DATA GLOBAL SERVICES PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 5, BANGALORE
THIPPAREDDY GOVINDAREDDY MALLI REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE 2(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
NOKHA TRADING LLP,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SENIOR SUB REGISTRAR OFFICE OF THE MALLESHWARAM ,BANGALORE vs THE JT./ ADDL.DIRECTOR OF INCOME TAX, (I & CI) , BANGALORE
HEBBALE JAVARAPPA SANTHOSH KUMAR,PRAVEEN WINES I B ROAD, KUSHALNAGAR vs INCOME TAX OFFICER WARD MADIKERI, MADIKERI KARNATAKA
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)