ITAT Bangalore Bench
18,441 judgments
BALARAJ,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
POONAM GUPTA ,BENGALURU vs DCIT, CIRCLE-5(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ARCHANA RAVI KUMAR ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
MASTIHALLA VILLAGE CENTRE,KUMTA vs CIT(EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SADASHIVGAD EDUCATION SOCIETY,KARWAR vs CIT(EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
MEHUL PAREKH ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
MUSHEER AHAMED,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
TIRUPATHI ENTERPRISES,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
RNS POWER LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, WARD-5(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
THIPPAREDDY GOVINDAREDDY MALLI REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE 2(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SAIKAT CHINMAY BHATTACHARYA,MUMBAI vs DY. CIT, INTERNATIONAL TAXATION, CIRCLE 1(1), BANGALORE
ARUN DURAISWAMY,MYSORE, KARNATAKA vs ITO, INTL. TAXATION WARD 1(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SWAMIJI SRI BRAHMATANTRA SWATANTRA PARAKALA SWAMY,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX,EXEMPTIONS, CIRCLE-1, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SUVILAS PROPERTIES PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
NAGENDRARAM BHUSHANAM MANASA ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
NAGENDRARAM BHUSHANAM MANASA ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
METRIC STREAM INFOTECH (INDIA) PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
BOMMARABETTU MADHU SUDHANA ACHARYA ,UDUPI vs INCOME TAX OFFICER, WARD-1 AND TPS, UDUPI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARJUN KESHAVA MURTHY PERIKAL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)(1), BENGALURU
MR. AWAJI GANAPATHI BHAT VITTAL,DAVANGERE vs DCIT, CENTRAL CIRCLE-1(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
