SANIKAM GOVINDA RAJAGOPAL REDDY,BENGALURU vs. ACIT, CENTRAL CIRCLE-2(4), BANGALORE

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ITA 2239/BANG/2025Status: DisposedITAT Bangalore28 April 20262 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal considered the request for withdrawal of the appeal. As there was no objection from the revenue, the appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal for Assessment Year 2015-16. The assessee's advocate requested withdrawal of the appeal. The revenue did not object to the withdrawal.

What were the issues?

The primary issue was whether the assessee's appeal could be withdrawn.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, ‘B’ BENCH: BANGALORE

Before: SHRI PRASHANT MAHARISHI, VICE – & SHRI KESHAV DUBEY

For Appellant: Shri V Srinivasan, Advocate, Shri Subramanian – JCIT DR

IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE – PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA No. 2239/Bang/2025 Assessment Year : 2015-16 Shri Sanikam Govinda Rajagopal Reddy, The Assistant Commissioner No. 19, 7th Cross, of Income Tax, 17th E Main Road, Central Circle – 2(4), Vs. 6th Block, Koramangala, Bangalore Bengaluru – 560 095. PAN: AXGPS3621Q APPELLANT RESPONDENT Assessee by : Shri V Srinivasan, Advocate : Shri Subramanian – JCIT DR Revenue by

Date of Hearing : 24-03-2026 Date of Pronouncement : 28-04-2026 ORDER PER PRASHANT MAHARISHI, VICE – PRESIDENT 1. ITA No. 2239/Bang/2025 filed for Assessment Year 2015-16 by Sanikam Govinda Rajagopal Reddy against the Appellate Order passed by the Ld. CIT (A) – 15, Bengaluru dated 22.09.2025 was requested for withdrawal by the Ld. Advocate Shri V. Srinivasan. Shri Subramanian, JCIT – DR did not raise any objection to this. 2. In view of the above facts, the Appeal filed by the Assessee is dismissed as withdrawn. Order pronounced in the open court on 28th April, 2026.

Sd/- Sd/- (KESHAV DUBEY) (PRASHANT MAHARISHI) JUDICIAL MEMBER VICE-PRESIDENT

ITA No. 2239/Bang/2025 Page 2 of 2

Bangalore, Dated, the 28th April, 2026. *TNTS* Copy to: 1. Appellant 2. Respondent 3. CIT 4. DR, ITAT, Bangalore 5. CIT(A) By order

Assistant Registrar, ITAT, Bangalore

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