← All Benches
ITAT Bangalore Bench
18,481 judgments
SIDDESHWRA RURAL DEVELOPMENT SOCIETY,CHITRADURGA vs INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 3200/BANG/2018[2009-10]Status: Disposed14/10/2021AY 2009-10
M/S VRL LOGISTICS LTD,HUBLI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-1, HUBLI
ITA 2782/BANG/2017[2012-13]Status: Disposed14/10/2021AY 2012-13
M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-17(1), BANGALORE
ITA 718/BANG/2013[2009-10]Status: Disposed14/10/2021AY 2009-10
M/S NETAPP INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 593/BANG/2012[2007-08]Status: Disposed14/10/2021AY 2007-08
GOPALAKRISHNA ASWINI KUMAR,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 359/BANG/2021[2019-20]Status: Disposed13/10/2021AY 2019-20
M/S. RAMSONS UDHYOG PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS-3), BANGALORE
ITA 2622/BANG/2019[2014-15]Status: Disposed13/10/2021AY 2014-15
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 333/BANG/2021[2015-16 (26Q-Q3)]Status: Disposed12/10/2021
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 329/BANG/2021[2015-16]Status: Disposed12/10/2021AY 2015-16
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 328/BANG/2021[2015-16 (24Q-Q2)]Status: Disposed12/10/2021
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 327/BANG/2021[2015-16 (24Q-Q1)]Status: Disposed12/10/2021
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 326/BANG/2021[2014-15 (26Q-Q3)]Status: Disposed12/10/2021
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD-3(3), BANGALORE
ITA 325/BANG/2021[2014-15 (26Q Q2)]Status: Disposed12/10/2021
SRI. N N CHANDRASHEKAR,MADIKERI vs ITO, MADIKERI
ITA 843/BANG/2016[2007-08]Status: Disposed12/10/2021AY 2007-08
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 332/BANG/2021[2015-16 (26Q- Q2)]Status: Disposed12/10/2021
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 331/BANG/2021[2015-16 (26Q-Q1)]Status: Disposed12/10/2021
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE
ITA 330/BANG/2021[2015-16 (24Q-Q4)]Status: Disposed12/10/2021
M/S. PRATHAMIKA KRUSHI PATHINA SAHAKARA SANGHA NIYAMITHA MAILANAYAKANAHALLI,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
ITA 133/BANG/2021[2018-19]Status: Disposed12/10/2021AY 2018-19
SHRI SHANKARLING CO-OPERATIVE CREDIT SOUHARDA SAHAKARI NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD- 1(3), BELAGAVI
ITA 410/BANG/2021[2012-13]Status: Disposed12/10/2021AY 2012-13
SANJAY THUKRAL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 378/BANG/2021[2017-18]Status: Disposed12/10/2021AY 2017-18
M/S. SEIKO WATCH INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITA 374/BANG/2021[2016-17]Status: Disposed12/10/2021AY 2016-17
