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M/S. Teekays Furniture Solutions… vs ITO | ITAT Bangalore 2021 | BharatTax

Home/M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs. INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE

M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs. INCOME TAX OFFICER, TDS WARD- 3(3), BANGALORE

ITA 327/BANG/2021Status: DisposedITAT Bangalore12 October 2021

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