← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ADARSH INTERNATIONAL,SURAT vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS, CIRCLE-18(1), BANGALORE
ITA 55/BANG/2021[2011-12 (26Q - Q4)]Status: Disposed20/10/2021
M/S. ADARSH INTERNATIONAL,SURAT vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS, CIRCLE-18(1), BANGALORE
ITA 54/BANG/2021[2011-12 (26Q - Q3)]Status: Disposed20/10/2021
M/S. ADARSH INTERNATIONAL,SURAT vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS, CIRCLE-18(1), BANGALORE
ITA 53/BANG/2021[2011-12 (26Q- Q2)]Status: Disposed20/10/2021
M/S. ADARSH INTERNATIONAL,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS CIRCLE-18(1), BANGALORE
ITA 52/BANG/2021[2011-12 (26Q-Q1]Status: Disposed20/10/2021
GOOGLE IRELAND LIMITED,IRELAND vs JOINT COMMISSIONER OF INCOME TAX (OSD) INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 166/BANG/2021[2007-08]Status: Disposed20/10/2021AY 2007-08
MAXIM INDIA INTEGRATED CIRCUIT DESIGN PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 12/BANG/2021[2013-14]Status: Disposed20/10/2021AY 2013-14
SRI MUNIYAPPA NARAYANA REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-4(2)(4), BANGALORE
ITA 187/BANG/2018[2011-12]Status: Disposed20/10/2021AY 2011-12
SRI MUNIYAPPA NARAYANA REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-4(2)(4), BANGALORE, BANGALORE
ITA 186/BANG/2018[2011-12]Status: Disposed20/10/2021AY 2011-12
SRI DEVARAJ URS EDUCATIONAL TRUST,KOLAR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 1463/BANG/2018[2018-19]Status: Disposed20/10/2021AY 2018-19
M/S JAICO AUTOMOBILE ENGINEERING CO.PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 934/BANG/2017[2011-12]Status: Disposed20/10/2021AY 2011-12
FOCUS CONSULTANCY SERVICES,BENGALURU vs ASST. DIRECTOR OF INCOME TAX (CPC), BANGALORE
ITA 60/BANG/2021[2018-19]Status: Disposed14/10/2021AY 2018-19
BADAGABETTU CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 245/BANG/2021[2017-18]Status: Disposed14/10/2021AY 2017-18
BADAGABETTU CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 244/BANG/2021[2016-17]Status: Disposed14/10/2021AY 2016-17
BADAGABETTU CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 243/BANG/2021[2015-16]Status: Disposed14/10/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- 2(1), BANGALORE vs M/S. SPECIAL LAND AND ACQUISITION OFFICER (METRO). KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD, BANGALORE
ITA 8/BANG/2020[2011-12]Status: Disposed14/10/2021AY 2011-12
M/S. MANJUNATHESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(2), BENGALURU
ITA 2238/BANG/2019[2015-16]Status: Disposed14/10/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs SRI L MANJU, BANGALORE
ITA 919/BANG/2018[2011-12]Status: Disposed14/10/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs SRI K MANJU, BANGALORE
ITA 918/BANG/2018[2011-12]Status: Disposed14/10/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TALLY SOLUTIONS PVT LTD, BANGALORE
ITA 579/BANG/2018[2013-14]Status: Disposed14/10/2021AY 2013-14
SIDDESHWARA RURAL DEVELOPMENT SOCIETY,CHITRADURGA vs INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 3201/BANG/2018[2010-11]Status: Disposed14/10/2021AY 2010-11
