← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S KARNATAKA VIKAS GRAMEENA BANK,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBBALLI

ITA 609/BANG/2020[2010-11]Status: Disposed25/10/2021AY 2010-11

M/S. S. NARAYANAN(HUF),KARAIKUDI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE

ITA 1018/BANG/2019[2013-14]Status: Disposed25/10/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs SRI PRAKASH LADHANI, BENGALURU

ITA 74/BANG/2018[2013-14]Status: Disposed25/10/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs SRI PRAKASH LADHANI, BENGALURU

ITA 73/BANG/2018[2012-13]Status: Disposed25/10/2021AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs SRI PRAKASH LADHANI, BENGALURU

ITA 72/BANG/2018[2011-12]Status: Disposed25/10/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs SRI PRAKASH LADHANI, BENGALURU

ITA 69/BANG/2018[2007-2008]Status: Disposed25/10/2021AY 2007-2008

M/S ANANDA SOCIAL NAD EDUCATIONAL TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 586/BANG/2018[200-01]Status: Disposed25/10/2021

M/S ANANDA SOCIAL AND EDUCATIONAL TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 585/BANG/2018[1999-2000]Status: Disposed25/10/2021AY 1999-2000

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs SRI SACHANAND LADHANI, BENGALURU

ITA 58/BANG/2018[2007-2008]Status: Disposed25/10/2021AY 2007-2008

M/S INFOSYS BPM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 2600/BANG/2018[2008-09]Status: Disposed25/10/2021AY 2008-09

THE HIMALAYA DRUG COMPANY,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX(OSD), CIRCLE-6(1)(1), BENGALURU

ITA 303/BANG/2021[2016-17]Status: Disposed22/10/2021AY 2016-17

M/S CAUVERY AQUA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE

ITA 27/BANG/2017[2013-14]Status: Disposed22/10/2021AY 2013-14

EF SITE TECHNOLOGIES PRIVATE LIMITED,BENGLAURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 387/BANG/2021[2019-20]Status: Disposed21/10/2021AY 2019-20

EQUIPMENT FABRICATORS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 386/BANG/2021[2018-19]Status: Disposed21/10/2021AY 2018-19

SHAKUNTALA AGARBATHI COMPANY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BENGALURU

ITA 385/BANG/2021[2019-20]Status: Disposed21/10/2021AY 2019-20

INCOME TAX OFFICER (EXEMPTIONS), WARD-2, BANGALORE vs M/S. MEERABO GLOBAL FOUNDATION, BANGALORE

ITA 721/BANG/2020[2016-17]Status: Disposed21/10/2021AY 2016-17

M/S OPEN TERRACE REALTORS LLP,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(4), BANGALORE

ITA 526/BANG/2019[2015-16]Status: Disposed21/10/2021AY 2015-16

SLX LOGISTICS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 6(1)(1), BENGALURU

ITA 1957/BANG/2019[2016-17]Status: Disposed21/10/2021AY 2016-17

M/S. IMPELSYS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE

ITA 1156/BANG/2019[2013-14]Status: Disposed21/10/2021AY 2013-14

JCIT, BANGALORE vs M/S HEWLETT PACKARD INDIA SALES PVT. LTD., BANGALORE

ITA 1249/BANG/2016[2006-07]Status: Disposed21/10/2021AY 2006-07