← All Benches
ITAT Bangalore Bench
18,481 judgments
SHRI.B.H.BASHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1375/BANG/2016[2008-09]Status: Disposed28/10/2021AY 2008-09
M/S. J K FOOT WEAR,BENGALURU vs CENTRALIZED PROCESSING CENTER, BENALURU
ITA 395/BANG/2021[2019-20]Status: Disposed27/10/2021AY 2019-20
M/S. J K FOOT WEAR,BENGALURU vs CENTRALIZED PROCESSING CENTER, BENGALURU
ITA 394/BANG/2021[2018-19]Status: Disposed27/10/2021AY 2018-19
S.M. VINOD (LEGAL HEIR OF LATE SRI. S M MUNIYAPPA),BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE
ITA 192/BANG/2020[2016-17]Status: Disposed27/10/2021AY 2016-17
M/S ESTEEM MALL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6(3((1), BENGALURU
ITA 1287/BANG/2019[2013-14]Status: Disposed27/10/2021AY 2013-14
B RUDRA GOUDA,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 938/BANG/2018[2012-13]Status: Disposed27/10/2021AY 2012-13
M/S PANCHMUKHI INFRASTRUCTURE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 786/BANG/2018[2014-15]Status: Disposed27/10/2021AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs SRI B RUDRA GOWDA, BELLARY
ITA 1199/BANG/2018[2012-13]Status: Disposed27/10/2021AY 2012-13
DCIT, BANGALORE vs MR. SANJAY SHENOY, BANGALORE
ITA 1220/BANG/2016[2006-07]Status: Disposed27/10/2021AY 2006-07
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS - 13), BANGALORE
ITA 689/BANG/2020[2011-12]Status: Disposed26/10/2021AY 2011-12
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS - 13), BANGALORE
ITA 688/BANG/2020[2010-11]Status: Disposed26/10/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S THOUGHT WORKS TECHNOLOGIES INDIA PRIVATE LIMITED, BANGALORE
ITA 589/BANG/2019[2010-11]Status: Disposed26/10/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S THOUGHT WORKS TECHNOLOGIES INDIA PRIVATE LIMITED, BANGALORE
ITA 588/BANG/2019[2009-10]Status: Disposed26/10/2021AY 2009-10
M/S. ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX, TDS, RANGE - 16, BANGALORE
ITA 1663/BANG/2019[2009-10]Status: Disposed26/10/2021AY 2009-10
SHRI HAJEE OMAR FAROOK,BANGALORE vs ACIT, BANGALORE
ITA 1368/BANG/2008[1995-96]Status: Disposed26/10/2021AY 1995-96
SHRI HAJEE OMAR FAROOK,BANGALORE vs ACIT, BANGALORE
ITA 1367/BANG/2008[1994-95]Status: Disposed26/10/2021AY 1994-95
M/S. BORQS SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
ITA 310/BANG/2021[2016-17]Status: Disposed25/10/2021AY 2016-17
BARRACUDA NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 229/BANG/2021[2016-17]Status: Disposed25/10/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BANGALORE vs M/S. GREEN WOOD HIGH TRUST, BANGALORE
ITA 708/BANG/2020[2014-15]Status: Disposed25/10/2021AY 2014-15
M/S KARNATAKA VIKAS GRAMEENA BANK,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBBALLI
ITA 610/BANG/2020[2015-16]Status: Disposed25/10/2021AY 2015-16
