← All Benches
ITAT Bangalore Bench
18,481 judgments
SMT ANASUYA S PAIL,DHARWAD vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 3341/BANG/2018[2012-13]Status: Disposed2/11/2021AY 2012-13
SMT ANASUYA S PAIL,DHARWAD vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 3340/BANG/2018[2011-12]Status: Disposed2/11/2021AY 2011-12
FIRST ADVANTAGE GLOBAL OPERATING CENTER PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 370/BANG/2015[2010-11]Status: Disposed2/11/2021AY 2010-11
KARNATAKA MAHILA HINDI SEVA SAMITHI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 399/BANG/2021[2014-15]Status: Disposed1/11/2021AY 2014-15
UNISYS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 584/BANG/2019[2012-13]Status: Disposed1/11/2021AY 2012-13
M/S. TUV RHEINLAND NIFE ACADEMY PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE
ITA 2633/BANG/2019[2016-17]Status: Disposed1/11/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S UNISYS INDIA PRIVATE LIMITED, BANGALORE
ITA 191/BANG/2019[2012-13]Status: Disposed1/11/2021AY 2012-13
M/S XCHANGING SOLUTIONS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3358/BANG/2018[2014-15]Status: Disposed1/11/2021AY 2014-15
M/S CENTUM RAKON INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 1964/BANG/2017[2009-10]Status: Disposed1/11/2021AY 2009-10
SHRI ANANTH GURUPRASAD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX OFFICER CIRCLE-5(3)(1), BANGALORE
ITA 1724/BANG/2017[2007-08]Status: Disposed1/11/2021AY 2007-08
M/S DR. CHANDRASHEKAR FOUNDATION,MYSORE vs CIT, BANGALORE
ITA 1281/BANG/2016[2010-11]Status: Disposed1/11/2021AY 2010-11
DCIT, BANGALORE vs SRI. H. NAGARAJA, BANGALORE
ITA 1150/BANG/2011[2008-09]Status: Disposed1/11/2021AY 2008-09
M/S. KOKKADA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD-1, PUTTUR
ITA 371/BANG/2020[2016-17]Status: Disposed29/10/2021AY 2016-17
ANZ OPERATIONS AND TECHNOLOGY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 377/BANG/2021[2015-16]Status: Disposed28/10/2021AY 2015-16
M/S. GMR ENTERPRISES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 2310/BANG/2019[2015-16]Status: Disposed28/10/2021AY 2015-16
M/S. KUMBALGODU ALLOY STEEL CASTING PRIVATE LIMITED (DEFUNCT) REPRESENTED BY DR ARUN M RAO,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 2214/BANG/2019[2011-12]Status: Disposed28/10/2021AY 2011-12
M/S. KUMBALGODU ALLOY STEEL CASTINGS PRIVATE LIMITED (DEFUNCT) REPRESENTED BY DR ARUN M RAO,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 2213/BANG/2019[2010-11]Status: Disposed28/10/2021AY 2010-11
LUWA INDIA PRIVATE LIMITED,BANGALORE RURAL DISTRICT vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 273/BANG/2017[2012-13]Status: Disposed28/10/2021AY 2012-13
LLOYDS OFFSHORE GLOBAL SERVICEW PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 421/BANG/2016[2011-12]Status: Disposed28/10/2021AY 2011-12
ARCTERN CONSULTING PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 279/BANG/2016[2011-12]Status: Disposed28/10/2021AY 2011-12