← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S SYNERGICS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 505/BANG/2021[2018-19]Status: Disposed8/11/2021AY 2018-19
M/S. ANUSHA TECHNO VENTURES,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
ITA 503/BANG/2021[2019-20]Status: Disposed8/11/2021AY 2019-20
M/S. P.R. FORGINGS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGALORE
ITA 421/BANG/2021[2018-19]Status: Disposed8/11/2021AY 2018-19
M/S. ENVIRONS MANAGEMENT (BANGALORE) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGALORE
ITA 420/BANG/2021[2018-19]Status: Disposed8/11/2021AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(2), BENGALURU vs M/S. PURVANKARA PROJECTS LIMITED, BENGALURU
ITA 348/BANG/2021[2011-12]Status: Disposed8/11/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(2), BANGALORE vs M/S. PURVANKARA PROJECTS LIMITED, BENGALURU
ITA 347/BANG/2021[2010-11]Status: Disposed8/11/2021AY 2010-11
CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 309/BANG/2021[2016-17]Status: Disposed8/11/2021AY 2016-17
SMT RUDRAMMA L/H KIRAN PANDURANG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 1684/BANG/2018[2012-13]Status: Disposed8/11/2021AY 2012-13
SMT RUDRAMMA L/H KIRAN PANDURANG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 1683/BANG/2018[2011-12]Status: Disposed8/11/2021AY 2011-12
SMT RUDRAMMA L/H KIRAN PANDURANG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 1682/BANG/2018[2010-11]Status: Disposed8/11/2021AY 2010-11
SMT RUDRAMMA L/H KIRAN PANDURANG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 1681/BANG/2018[2009-10]Status: Disposed8/11/2021AY 2009-10
EIT SERVICES INDIA PRIVATE LIMITED (FORMERLY KNOWN AS HEWLETT PACKARD GLOBAL SOFT PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 1455/BANG/2010[2006-07]Status: Pending8/11/2021AY 2006-07
SONY INDIA SOFTWARE CENTRE PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-6(1)(1), BANGALORE
ITA 398/BANG/2021[2017-18]Status: Disposed5/11/2021AY 2017-18
M/S. INFOBELLS INFERACTIVE SOLUTIONS,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU
ITA 411/BANG/2021[2018-19]Status: Disposed3/11/2021AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. CREATION SHELTERS PRIVATE LIMITED, BANGALORE
ITA 2212/BANG/2019[2015-16]Status: Disposed3/11/2021AY 2015-16
M/S. UKN PROPERTIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1741/BANG/2019[2015-16]Status: Disposed3/11/2021AY 2015-16
M/S. UKN PROPERTIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1740/BANG/2019[2014-15]Status: Disposed3/11/2021AY 2014-15
M/S APIGEE TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 2779/BANG/2017[2013-14]Status: Disposed3/11/2021AY 2013-14
M/S. ARCTERN CONSULTING PVT. LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU
ITA 2747/BANG/2017[2013-14]Status: Disposed3/11/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME (E), CIRCLE -1, BANGALORE vs M/S. KARNATAKA CHINMAYA SEVA TRUST, BANGALORE
ITA 1667/BANG/2019[2013-14]Status: Disposed2/11/2021AY 2013-14
