← All Benches
ITAT Bangalore Bench
18,481 judgments
KAYNES INTERCONNECTION SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 515/BANG/2021[2018-19]Status: Disposed10/11/2021AY 2018-19
M/S. SAYSOFT TECH SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 452/BANG/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
M/S. STERLING URBAN DEVELOPMENTS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE
ITA 450/BANG/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
KISHAN DUTT SHARMA,BENGALURU vs THE ASSISTANT DIRECTOR OF INCOME TAX (CPC), BANGALORE
ITA 436/BANG/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
M/S. SUMATHI NURSING & MATERNITY HOME,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTER, BANGALORE
ITA 434/BANG/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
SHRI SAI RAM ENTERPRISES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 425/BANG/2021[2018-19]Status: Disposed10/11/2021AY 2018-19
SONICWALL TECHNOLOGY SYSTEMS INDIA PRIVATE LIMITED ( FORMERLY KNOWN AS DELL SOFTWARE INDIA PRIVATE LIMITED),BENGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(2), BENGALURU
ITA 419/BANG/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
TMI ROLLON ENGINEERING PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE
ITA 460/BANG/2020[2016-17]Status: Disposed10/11/2021AY 2016-17
M/S. P. VENGANNA SETTY & BROTHERS,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELLARY
ITA 1272/BANG/2019[2014-15]Status: Disposed10/11/2021AY 2014-15
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S JUPITER CAPITAL PRIVATE LIMITED, BANGALORE
ITA 801/BANG/2018[2014-15]Status: Disposed10/11/2021AY 2014-15
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S JUPITER CAPITAL PVT LTD, BANGALORE
ITA 800/BANG/2018[2013-14]Status: Disposed10/11/2021AY 2013-14
M/S.KRISHNA BHAGYA JALA NIGAM LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 3064/BANG/2018[2014-15]Status: Disposed10/11/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE vs SRI K.S.VENKATESH, BANGALORE
ITA 263/BANG/2017[2013-14]Status: Disposed10/11/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. JUPITER CAPITAL PVT. LTD., BANGALORE
ITA 1406/BANG/2016[2012-13]Status: Disposed10/11/2021AY 2012-13
CHANDRA REDDY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 431/BANG/2021[2019-20]Status: Disposed9/11/2021AY 2019-20
EVERESTIMS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, CPC, BANGALORE
ITA 408/BANG/2021[2019-20]Status: Disposed9/11/2021AY 2019-20
EVERESTIMS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, CPC, BANGALORE
ITA 407/BANG/2021[2018-19]Status: Disposed9/11/2021AY 2018-19
SRI. D. PADMANABHAN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), BANGALORE
ITA 2235/BANG/2019[2008-09]Status: Disposed9/11/2021AY 2008-09
M/S. APTEAN INDIA PVT. LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU
ITA 2638/BANG/2017[2013-14]Status: Disposed9/11/2021AY 2013-14
M/S. SYNERGICS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 506/BANG/2021[2019-20]Status: Disposed8/11/2021AY 2019-20
