← All Benches
ITAT Bangalore Bench
18,481 judgments
BHAGAWANJI HARISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGALORE
ITA 380/BANG/2021[2019-20]Status: Disposed12/11/2021AY 2019-20
BHAGAWANJI HARISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGALORE
ITA 379/BANG/2021[2018-19]Status: Disposed12/11/2021AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE vs M/S. PROMAC ENGINEERING INDUSTRIES LIMITED, BANGALORE
ITA 134/BANG/2020[2016-17]Status: Disposed12/11/2021AY 2016-17
SHRI K A RAME GOWDA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1) (EXEMPTIONS), BANGALORE
ITA 456/BANG/2019[2012-13]Status: Disposed12/11/2021AY 2012-13
SMT. YASHODA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE
ITA 1935/BANG/2018[2013-14]Status: Disposed12/11/2021AY 2013-14
NDS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2) INTERNATIONAL TAXATION, BANGALORE
ITA 505/BANG/2017[2013-14]Status: Disposed12/11/2021AY 2013-14
NDS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2) INTERNATIONAL TAXATION, BANGALORE
ITA 504/BANG/2017[2012-13]Status: Disposed12/11/2021AY 2012-13
NDS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2) INTERNATIONAL TAXATION, BANGALORE
ITA 363/BANG/2017[2006-07]Status: Disposed12/11/2021AY 2006-07
JCIT, BANGALORE vs M/S BIOCON LTD., BANGALORE
ITA 558/BANG/2016[2011-12]Status: Disposed12/11/2021AY 2011-12
BIOCON LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 557/BANG/2016[2011-12]Status: Disposed12/11/2021AY 2011-12
MSSV & CO.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 429/BANG/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
MSSV & CO.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 428/BANG/2021[2018-19]Status: Disposed11/11/2021AY 2018-19
AMULYA KUMAR PARIDA,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 427/BANG/2021[2019-2020]Status: Disposed11/11/2021AY 2019-2020
ZENPOWER TECHNOLOGIES LLP,BENGALURU vs ADDITIONAL DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 426/BANG/2021[2017-18]Status: Disposed11/11/2021AY 2017-18
INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE vs M/S. BANGALORE PAINTS LIMITED, BANGALORE
ITA 9/BANG/2020[2016-17]Status: Disposed11/11/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE vs M/S. TRELLEBORG INDIA PRIVATE LIMITED (FORMERLY KNOWN TRELLEBORG SEALING SOLUTIONS PRIVATE LIMITED), BANGALORE
ITA 450/BANG/2020[2012-13]Status: Disposed11/11/2021AY 2012-13
M/S. REGIONAL TRANSPORT OFFICER,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 18(2), BANGALORE
ITA 1078/BANG/2019[2009-10]Status: Disposed11/11/2021AY 2009-10
M/S RAILWAY CO-OP BANK LTD,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 1542/BANG/2018[2013-14]Status: Disposed11/11/2021AY 2013-14
WOODPECK DECO PRODUCTS,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BENGALURU
ITA 532/BANG/2021[2018-19]Status: Disposed10/11/2021AY 2018-19
KAYNES INTERCONNECTION SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 516/BANG/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
