← All Benches
ITAT Bangalore Bench
18,481 judgments
SAP INDIA PRIVATE LIMITED,BANGALORE vs COMMISSIONER INCOME TAX (A) BANGALORE-6, BANGALORE
ITA 683/BANG/2017[2009-10]Status: Disposed16/11/2021AY 2009-10
SAP INDIA PRIVATE LIMITED,BANGALORE vs COMMISSIONER INCOME TAX (A) BANGALORE-6, BANGALORE
ITA 682/BANG/2017[2010-11]Status: Disposed16/11/2021AY 2010-11
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BANGALORE
ITA 447/BANG/2021[2015-16 (Q4)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BANGALORE
ITA 446/BANG/2021[2015-16(Q3)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BENGALURU
ITA 445/BANG/2021[2015-16(Q2)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BANGALORE
ITA 444/BANG/2021[2015-16(Q1)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BANGALORE
ITA 443/BANG/2021[2014-15(Q4)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BENGALURU
ITA 442/BANG/2021[2014-15 (Q3)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BANGALORE
ITA 441/BANG/2021[2014-15 (Q2)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BENGALURU
ITA 440/BANG/2021[2014-15(Q1)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BENGALURU
ITA 439/BANG/2021[2013-14 (Q4)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BANGALORE
ITA 438/BANG/2021[2013-14 (Q3)]Status: Disposed15/11/2021
NAVARANG DIAGNOSTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, TDS WARD-2(2), BENGALURU
ITA 437/BANG/2021[2013-14 (Qtr.2)]Status: Disposed15/11/2021
M/S. PENTA SUN SOLAR POWER PACK TECHNOLOGY,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(5), BANGALORE
ITA 1638/BANG/2019[2014-15]Status: Disposed15/11/2021AY 2014-15
SHRI ANAND NADIG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 578/BANG/2018[2009-10]Status: Disposed15/11/2021AY 2009-10
SHRI ANAND NADIG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 577/BANG/2018[2008-09]Status: Disposed15/11/2021AY 2008-09
SHRI ANAND NADIG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 576/BANG/2018[2006-07]Status: Disposed15/11/2021AY 2006-07
SHRI ANAND NADIG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 575/BANG/2018[2007-08]Status: Disposed15/11/2021AY 2007-08
DCIT,BANGALORE vs HEWLETT - PACKARD GLOBAL SOFT PVT. LTD., BANGALORE
ITA 507/BANG/2015[2010-11]Status: Disposed15/11/2021AY 2010-11
DENTSPRO INDIA PRIVATE LIMITED,BAGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BANGALORE
ITA 423/BANG/2021[2019-20]Status: Disposed12/11/2021AY 2019-20