← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. AMICORP MANAGEMENT INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 459/BANG/2021[2019-20]Status: Disposed17/11/2021AY 2019-20
M/S. AMICORP MANAGEMENT INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 458/BANG/2021[2018-19]Status: Disposed17/11/2021AY 2018-19
G S MANAGEMENT SERVICES PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
ITA 456/BANG/2021[2017-18]Status: Disposed17/11/2021AY 2017-18
BRINDA RAMAKRISHNA,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
ITA 454/BANG/2021[2018-19]Status: Disposed17/11/2021AY 2018-19
SHRI MATHAJI VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITHA,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
ITA 453/BANG/2021[2014-15]Status: Disposed17/11/2021AY 2014-15
SHRI. DINESH KUMAR LUNIYA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(1), BANGALORE
ITA 361/BANG/2020[2006-07]Status: Disposed17/11/2021AY 2006-07
SHRI. J. DILIP KUMAR LUNIYA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(1), BANGALORE
ITA 360/BANG/2020[2006-07]Status: Disposed17/11/2021AY 2006-07
SHRI. SURESH KUMAR LUNIYA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(1), BANGALORE
ITA 359/BANG/2020[2006-07]Status: Disposed17/11/2021AY 2006-07
SHRI. ASHOK KUMAR LUNIYA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(1), BANGALORE
ITA 358/BANG/2020[2006-07]Status: Disposed17/11/2021AY 2006-07
M/S. CORPORATION BANK,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), MANGALURU
ITA 1108/BANG/2019[2013-14]Status: Disposed17/11/2021AY 2013-14
INDUS LEAGUE CLOTHING LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BENGALURU
ITA 82/BANG/2018[2006-2007]Status: Disposed17/11/2021AY 2006-2007
M/S CORPORATE BANK,MANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 1679/BANG/2018[2014-15]Status: Disposed17/11/2021AY 2014-15
SRI MADHUSUDAN PRABHU KOTHA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 1248/BANG/2018[2012-13]Status: Disposed17/11/2021AY 2012-13
ARCO LAB PRIVATE LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX,CPC, BENGALURU
ITA 455/BANG/2021[2019-20]Status: Disposed16/11/2021AY 2019-20
M/S. TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE
ITA 2639/BANG/2019[2015-16]Status: Disposed16/11/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE vs M/S GXS INDIA TECHNOLOGY CENTRE PVT LTD, BANGALORE
ITA 331/BANG/2018[2013-14]Status: Disposed16/11/2021AY 2013-14
SHRI N SYED HUMAYUN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-8(1), BANGALORE
ITA 2462/BANG/2018[1999-2000]Status: Disposed16/11/2021AY 1999-2000
SHRI N SYED HUMAYUN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-8(1), BANGALORE
ITA 2461/BANG/2018[1998-99]Status: Disposed16/11/2021AY 1998-99
SHRI N SYED HUMAYUN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-8(1), BANGALORE
ITA 2460/BANG/2018[1997-98]Status: Disposed16/11/2021AY 1997-98
M N DASTUR & CO.PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1409/BANG/2018[2014-15]Status: Disposed16/11/2021AY 2014-15
