← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S INFOSYS BPM LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE

ITA 2884/BANG/2018[2009-10]Status: Disposed22/11/2021AY 2009-10

MRS. G.SUGANTHI,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME-TAX-CIRCLE-1, TUMKUR

ITA 2697/BANG/2018[2015-16]Status: Disposed22/11/2021AY 2015-16

M/S VYSYA CO-OPERATIVE BANK LIMITED,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR

ITA 2392/BANG/2018[2015-16]Status: Disposed22/11/2021AY 2015-16

M/S KARNATAKA REALTORS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE

ITA 1101/BANG/2018[2013-14]Status: Disposed22/11/2021AY 2013-14

M/S. IBC KNOWLEDGE PARK PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

ITA 2561/BANG/2017[2012-13]Status: Disposed22/11/2021AY 2012-13

M/S. DECCAN CHARTERS (P) LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (TDS) CIRCLE-1(1), BANGALORE

ITA 1284/BANG/2017[2014-15]Status: Disposed22/11/2021AY 2014-15

M/S. DECCAN CHARTERS (P) LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (TDS) CIRCLE-1(1), BANGALORE

ITA 1283/BANG/2017[2013-14]Status: Disposed22/11/2021AY 2013-14

THE HIMALAYA DRUG COMPANY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE

ITA 1227/BANG/2017[2010-11]Status: Disposed22/11/2021AY 2010-11

M/S. ANUGRAHA SHELTERS (P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2314/BANG/2016[2006-07]Status: Disposed22/11/2021AY 2006-07

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 467/BANG/2021[2011-12]Status: Disposed18/11/2021AY 2011-12

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 466/BANG/2021[2015-16]Status: Disposed18/11/2021AY 2015-16

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 465/BANG/2021[2014-15]Status: Disposed18/11/2021AY 2014-15

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 464/BANG/2021[2013-14]Status: Disposed18/11/2021AY 2013-14

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 463/BANG/2021[2012-13]Status: Disposed18/11/2021AY 2012-13

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 462/BANG/2021[2011-12]Status: Disposed18/11/2021AY 2011-12

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 461/BANG/2021[2010-11]Status: Disposed18/11/2021AY 2010-11

ANAND SOMASHEKAR MARKAL,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 460/BANG/2021[2009-10]Status: Disposed18/11/2021AY 2009-10

CAPCO TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 204/BANG/2021[2016-17]Status: Disposed18/11/2021AY 2016-17

M/S. HINDUSTAN MARBLE AND GRANITE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BANGALORE

ITA 871/BANG/2019[2015-16]Status: Disposed18/11/2021AY 2015-16

SMT VISHALAKSHI SUDHEER,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(5), BANGALORE

ITA 950/BANG/2018[2013-14]Status: Disposed18/11/2021AY 2013-14