← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA STATE POLICE HOUSING & INFRASTRUCTURE DEVELOPMENT CORP LIMITED, BANGALORE
ITA 1349/BANG/2019[2014-15]Status: Disposed25/11/2021AY 2014-15
M/S. KARNATAKA STATE POLICE HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BENGALURU
ITA 1267/BANG/2019[2014-15]Status: Disposed25/11/2021AY 2014-15
M/S YOKOGAWA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX LTU CIRCLE-2, BANGALORE
ITA 3369/BANG/2018[2014-15]Status: Disposed25/11/2021AY 2014-15
M/S TE CONNECTIVITY INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT CIRCLE-1, BANGALORE
ITA 693/BANG/2017[2012-13]Status: Disposed25/11/2021AY 2012-13
UNBXD SOFTWARE PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(1)(1), BANGALORE
ITA 1907/BANG/2019[2016-17]Status: Disposed24/11/2021AY 2016-17
M/S. SHALIMAR AGARBATTI COMPANY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCEL-2(2)(1), BENGALURU
ITA 485/BANG/2021[2018-19]Status: Disposed24/11/2021AY 2018-19
M/S. SHALIMAR AGARBATTI COMPANY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCEL-2(2)(1), BANGALORE
ITA 484/BANG/2021[2017-18]Status: Disposed24/11/2021AY 2017-18
M/S. SAMSUNG R & D INSTITUTE INDIA-BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(3), BANGALORE
ITA 2228/BANG/2019[2010-11]Status: Disposed24/11/2021AY 2010-11
M/S. OUTSOURCEPATRNERS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE
ITA 2171/BANG/2019[2012-13]Status: Disposed24/11/2021AY 2012-13
M/S CONTINENTAL AUTOMOTIVE COMPONENTS INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 713/BANG/2017[2012-13]Status: Disposed24/11/2021AY 2012-13
M/S. ESI SOFTWARE (INDIA) PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 2, BANGALORE
ITA 34/BANG/2020[2010-11]Status: Disposed23/11/2021AY 2010-11
M/S. DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 468/BANG/2021[NA]Status: Disposed22/11/2021
M/S. SLV HOUSING DEVELOPMENT CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 18/BANG/2020[2014-15]Status: Disposed22/11/2021AY 2014-15
M/S. PRATHAMIKA KRUSHI PATTINA SAHAKARA NIYAMITA,HAGARIBOMMANAHALLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURGI
ITA 1725/BANG/2019[2014-15]Status: Disposed22/11/2021AY 2014-15
STATE BANK OF INDIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX OFFICER (TDS), CIRCLE -3(1), BANGALORE
ITA 1621/BANG/2019[2013-14]Status: Disposed22/11/2021AY 2013-14
NITYANANDA DHYANAPEETAM NITHYANANDAPURI,BANGALORE vs THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) CIRCLE-17(2), BANGALORE
ITA 712/BANG/2017[2010-11]Status: Disposed22/11/2021AY 2010-11
M/S. TIRUPATHI ENTERPRISES,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU
ITA 2899/BANG/2017[2012-13]Status: Disposed22/11/2021AY 2012-13
M/S. VMWARE SOFTWARE INDIA PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, RANGE-7, BENGALURU
ITA 2205/BANG/2019[2014-15]Status: Disposed22/11/2021AY 2014-15
M/S. PRATHAMIKA KRUSHI PATTINA SAHAKARA NIYAMITA,HOSAPETE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURGI
ITA 1724/BANG/2019[2014-15]Status: Disposed22/11/2021AY 2014-15
M/S STERLING URBAN DEVELOPMENT PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 3282/BANG/2018[2014-15]Status: Disposed22/11/2021AY 2014-15
