← All Benches
ITAT Bangalore Bench
18,481 judgments
DCIT, BANGALORE vs M/S TATA COFFEE PVT. LTD., BANGALORE
ITA 560/BANG/2016[2011-12]Status: Disposed29/11/2021AY 2011-12
J & P COATS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2135/BANG/2016[2012-13]Status: Disposed29/11/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 2 (3), BENGALURU vs SHRI C J VISHWANTHA, CHICKAMANGALURU
ITA 1891/BANG/2018[2008-09]Status: Disposed29/11/2021AY 2008-09
M/S SREE LAKSHMI VENKATESHWARA TRANSPORT,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 1813/BANG/2017[2009-10]Status: Disposed29/11/2021AY 2009-10
J & P COATS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 382/BANG/2015[2010-11]Status: Disposed29/11/2021AY 2010-11
J & P COATS LIMITED,U.K vs DCIT, BANGALORE
ITA 1493/BANG/2015[2011-12]Status: Disposed29/11/2021AY 2011-12
SOCIETE GENERALE GLOBAL SOLUTION CENTRE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1188/BANG/2011[2007-08]Status: Disposed29/11/2021AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI C J VISHWANTH, CHIKKAMANGALURU
ITA 1893/BANG/2018[2010-11]Status: Disposed29/11/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI C J VISHWANTH, CHICKAMANGALUR
ITA 1892/BANG/2018[2009-10]Status: Disposed29/11/2021AY 2009-10
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 901/BANG/2016[2009-10]Status: Disposed29/11/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI C J VISHWANATH, CHIKKAMAGALURU
ITA 1896/BANG/2018[2013-14]Status: Disposed29/11/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI C J VISHWANTH, CHIKKAMAGALURU
ITA 1895/BANG/2018[2012-13]Status: Disposed29/11/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI C J VISHWANTH, CHIKKAMAGALURU
ITA 1894/BANG/2018[2011-12]Status: Disposed29/11/2021AY 2011-12
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BAGALORE
ITA 878/BANG/2018[2009-10]Status: Disposed26/11/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA STATE POLICE HOUSING & INFRASTRUCTURE DEVELOPENT CORPORATION LIMITED, BANGALORE
ITA 187/BANG/2020[2015-16]Status: Disposed25/11/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA STATE POLICE HOUSING & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, BANGALORE
ITA 186/BANG/2020[2013-14]Status: Disposed25/11/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA STATE POLICE HOUSING & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, BANGALORE
ITA 185/BANG/2020[2012-13]Status: Disposed25/11/2021AY 2012-13
M/S. KARNATAKA STATE POLICE HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -4(1)(1), BANGALORE
ITA 144/BANG/2020[2015-16]Status: Disposed25/11/2021AY 2015-16
M/S. KARNATAKA STATE POLICE HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -11(5), BANGALORE
ITA 143/BANG/2020[2013-14]Status: Disposed25/11/2021AY 2013-14
M/S. KARNATAKA STATE POLICE HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -11(5), BANGALORE
ITA 142/BANG/2020[2012-13]Status: Disposed25/11/2021AY 2012-13