← All Benches

ITAT Bangalore Bench

18,481 judgments

J AND P COATS LIMITED,BANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 1(2), BANGALORE

ITA 1367/BANG/2019[2015-16]Status: Disposed29/11/2021AY 2015-16

J AND P COATS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 1(2), BANGALORE

ITA 1366/BANG/2019[2014-15]Status: Disposed29/11/2021AY 2014-15

J AND P COATS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 1(1), BANGALORE

ITA 1365/BANG/2019[2013-14]Status: Disposed29/11/2021AY 2013-14

M/S ORIENTAL LOGISTICS COMPANY,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE--1(1), BANGALORE

ITA 468/BANG/2018[2010-11]Status: Disposed29/11/2021AY 2010-11

M/S ORIENTAL LOGISTICS COMPANY,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE--1(1), BANGALORE

ITA 467/BANG/2018[2009-10]Status: Disposed29/11/2021AY 2009-10

M/S ORIENTAL LOGISTICS COMPANY,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE--1(1), BANGALORE

ITA 466/BANG/2018[2008-09]Status: Disposed29/11/2021AY 2008-09

M/S NIVIDIA GRAPHICS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 1360/BANG/2018[2013-14]Status: Disposed29/11/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BENGALURU vs M/S. E4E BUSINESS SOLUTIONS INDIA PVT. LTD., BENGALURU

ITA 1072/BANG/2018[2005-06]Status: Disposed29/11/2021AY 2005-06

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED, BANGALORE

ITA 1071/BANG/2018[2004-05]Status: Disposed29/11/2021AY 2004-05

M/S STAR METALLICS & POWER PVT LTD,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 2181/BANG/2017[2013-14]Status: Disposed29/11/2021AY 2013-14

AMC COOKWARE (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(2), BANGALORE

ITA 182/BANG/2017[2012-13]Status: Disposed29/11/2021AY 2012-13

M/S SREE LAKSHMI VENKATESHWARA MINERALS,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE

ITA 1818/BANG/2017[2010-11]Status: Disposed29/11/2021AY 2010-11

M/S SREE LAKSHMI VENKATESHWARA MINERALS,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE

ITA 1817/BANG/2017[2009-10]Status: Disposed29/11/2021AY 2009-10

M/S SREE LAKSHMI VENTAKATESHWARA MINERALS,HOSPET vs DEPUTY COMMISSIONER OF INCOEM TAX CENTRAL CIRCLE-2(1), BANGALORE

ITA 1816/BANG/2017[2008-09]Status: Disposed29/11/2021AY 2008-09

M/S SREE LAKSHMI VENKATESHWARA TRANSPORT,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE

ITA 1815/BANG/2017[2010-11]Status: Disposed29/11/2021AY 2010-11

M/S SREE LAKSHMI VENKATESHWARA TRANSPORT,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE

ITA 1814/BANG/2017[2008-09]Status: Disposed29/11/2021AY 2008-09

TEKTRONIX (INDIA) PRIVATE LIMITED),BANGALORE vs DCIT, BANGALORE

ITA 666/BANG/2016[2011-12]Status: Disposed29/11/2021AY 2011-12

TATA COFFEE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 647/BANG/2016[2011-12]Status: Disposed29/11/2021AY 2011-12

ASST.C.I.T., BANGALORE vs M/S SAP LAB INDIA PVT. LTD., BANGALORE

ITA 623/BANG/2016[2011-12]Status: Disposed29/11/2021AY 2011-12

M/S SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 566/BANG/2016[2011-12]Status: Disposed29/11/2021AY 2011-12