← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S TRILAR VIDEO TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 3367/BANG/2018[2014-15]Status: Disposed30/11/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2399/BANG/2018[2011-12]Status: Disposed30/11/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2398/BANG/2018[2010-11]Status: Disposed30/11/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2397/BANG/2018[2009-10]Status: Disposed30/11/2021AY 2009-10
M/S LEEBOY CONSTRUCTION EQUIPMENTS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1529/BANG/2018[2013-14]Status: Disposed30/11/2021AY 2013-14
M/S LEEBOY INDIA CONSTRUCTION EQUIPMENTS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOMETAX CIRCLE-4(1)(1), BANGALORE
ITA 1528/BANG/2018[2014-15]Status: Disposed30/11/2021AY 2014-15
M/S VALUE & BUDGET HOUSING CORPORATION PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-12, BANGALORE
ITA 1276/BANG/2018[2011-12]Status: Disposed30/11/2021AY 2011-12
M/S ICKON PROJECTS,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 770/BANG/2017[2004-05]Status: Disposed30/11/2021AY 2004-05
DCIT vs M/S GOKULDAS IMAGES PVT. LTD.,
ITA 693/BANG/2013[2008-09]Status: Disposed30/11/2021AY 2008-09
ACIT, BANGALORE vs M/S SHRIRAM CHITS (KARNATAKA) PVT. LTD., BANGALORE
ITA 1314/BANG/2012[2003-04]Status: Heard30/11/2021AY 2003-04
SHRIRAM CHITS (KARNATAKA) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1281/BANG/2012[2003-04]Status: Heard30/11/2021AY 2003-04
SHRI. C.D. ANIL KUMAR,CHIKKAMAGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 476/BANG/2021[2012-13]Status: Disposed29/11/2021AY 2012-13
SHRI. C.D. ANIL KUMAR,CHIKKAMAGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 475/BANG/2021[2012-13]Status: Disposed29/11/2021AY 2012-13
SHRI. C.D. ANIL KUMAR,CHIKKAMAGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 474/BANG/2021[2011-12]Status: Disposed29/11/2021AY 2011-12
SHRI. C.D. ANIL KUMAR,CHIKKAMAGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 473/BANG/2021[2010-11]Status: Disposed29/11/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE vs M/S. NXP INDIA PRIVATE LIMITED, BANGALORE
ITA 664/BANG/2020[2008-09]Status: Disposed29/11/2021AY 2008-09
NEELAVARA SANJEEVA RAO,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE
ITA 227/BANG/2020[2014-15]Status: Disposed29/11/2021AY 2014-15
M/S MINERA STEEL & POWER PVT LTD,BELLARY vs THE JOINT COMMISSIONER OF INCOME TAX BELLARY RANGE, BELLARY
ITA 515/BANG/2019[2012-13]Status: Disposed29/11/2021AY 2012-13
M/S MOOG INDIA TECHNOLOGY CENTER PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(4), BANGALORE
ITA 394/BANG/2019[2011-12]Status: Disposed29/11/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. S S INDUSTRIES, BANGALORE
ITA 2290/BANG/2019[2013-14]Status: Disposed29/11/2021AY 2013-14