← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. K R KAVIRAJ,HOSPET vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1, BELLARY
ITA 1952/BANG/2018[2014-15]Status: Disposed3/12/2021AY 2014-15
SRI. K R KAVIRAJ,HOSPET vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1, BELLARY
ITA 1951/BANG/2018[2013-14]Status: Disposed3/12/2021AY 2013-14
SRI. K R KAVIRAJ,HOSAPETE vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1, BELLARY
ITA 1950/BANG/2018[2015-16]Status: Disposed3/12/2021AY 2015-16
RAJGOPAL VIJAY KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 1250/BANG/2018[2014-15]Status: Disposed3/12/2021AY 2014-15
AMCO BATTERIES LTD. vs DCIT, BANGALORE
ITA 94/BANG/2013[2004-05]Status: Disposed3/12/2021AY 2004-05
M/S. VIROKA TECHNOLOGY PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 507/BANG/2021[2019-20]Status: Heard1/12/2021AY 2019-20
M/S. DODDANNA TRADERS,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE
ITA 139/BANG/2021[2015-16]Status: Disposed1/12/2021AY 2015-16
M/S. DODDANNA TRADERS,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE
ITA 138/BANG/2021[2014-15]Status: Disposed1/12/2021AY 2014-15
M/S. DODDANNA TRADERS,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE
ITA 137/BANG/2021[2013-14]Status: Disposed1/12/2021AY 2013-14
SHRI. NAGARAJ VINAY,CHIKKABALLAPUR vs INCOME TAX OFFICER, WARD- 1, CHIKKABALLAPUR
ITA 497/BANG/2020[2014-15]Status: Disposed1/12/2021AY 2014-15
M/S MUNEER ENTERPRISES,HOSPET vs THE INCOME TAX OFFICER WARD-1, HOSPET
ITA 3411/BANG/2018[2014-15]Status: Disposed1/12/2021AY 2014-15
M/S M.HANUMANTHA RAO,BELLARY vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 3300/BANG/2018[2015-16]Status: Disposed1/12/2021AY 2015-16
ITO, HASSAN vs M/S VOKKALIGARA SANGHA, BELUR
ITA 283/BANG/2014[2007-08]Status: Disposed1/12/2021AY 2007-08
MOUNT VICTORIA GRANITES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 557/BANG/2021[2019-20]Status: Disposed30/11/2021AY 2019-20
AIRAA ACADEMY EDUCATIONAL TRUST,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 228/BANG/2021[2020-21]Status: Disposed30/11/2021AY 2020-21
JOINT COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS), CIRCLE- 1, BENGALURU vs M/S. INFOSYS SCIENCE FOUNDATION, BANGALORE
ITA 590/BANG/2020[2016-17]Status: Disposed30/11/2021AY 2016-17
M/S. SLING MEDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 197/BANG/2020[2016-17]Status: Disposed30/11/2021AY 2016-17
SRI. TOBBY SIMSON,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 6(1)(2), BANGALORE
ITA 106/BANG/2020[2012-13]Status: Disposed30/11/2021AY 2012-13
M/S. FORETELL BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(1), BANGALORE
ITA 2217/BANG/2019[2016-17]Status: Disposed30/11/2021AY 2016-17
THE BAGALKOT CO-OPERATIVE HOUSING SOCIETY LIMITED,BAGALKOT vs THE INCOME TAX OFFICER, WARD- 1, BAGALKOT
ITA 1861/BANG/2019[2014-15]Status: Disposed30/11/2021AY 2014-15
