← All Benches
ITAT Bangalore Bench
18,481 judgments
DR. HARSHA N. BILLANGADY,BANGALORE vs DCIT, BANGALORE
ITA 1298/BANG/2011[2008-09]Status: Heard9/12/2021AY 2008-09
BILIKERE PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 56/BANG/2021[2015-16]Status: Disposed8/12/2021AY 2015-16
M/S. ESKAY HEAT TRANSFERS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 534/BANG/2021[2019-20]Status: Disposed8/12/2021AY 2019-20
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU vs SHRI. M A SIDDIQUE, MANGALORE
ITA 730/BANG/2020[2016-17]Status: Disposed8/12/2021AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU vs SHRI. M A SIDDIQUE, MANGALORE
ITA 729/BANG/2020[2015-16]Status: Disposed8/12/2021AY 2015-16
BANGALORE RAJU MUDALIAR MOHAN,BANGALORE vs INCOME TAX OFFICER, WARD- 10(1), BANGALORE
ITA 109/BANG/2020[2009-10]Status: Disposed8/12/2021AY 2009-10
BANGALORE RAJU MUDALIAR MOHAN,BANGALORE vs INCOME TAX OFFICER, WARD- 10(1), BANGALORE
ITA 108/BANG/2020[2008-09]Status: Disposed8/12/2021AY 2008-09
M/S. EMPOWER GUARDING SERVICES PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX (CPC), BENGALURU
ITA 559/BANG/2021[2018-19]Status: Disposed7/12/2021AY 2018-19
SRI RAMA RAO ROAD,BENGALURU vs THE INCOME TAX OFFICER, WARD-1(1), BANGALORE
ITA 391/BANG/2021[2018-19]Status: Disposed7/12/2021AY 2018-19
M/S. SHREE SHIVALINGESHWARA ARECANUT TRADERS,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE
ITA 142/BANG/2021[2015-16]Status: Heard7/12/2021AY 2015-16
M/S. SHREE SHIVALINGESHWARA ARECANUT TRADERS,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE
ITA 141/BANG/2021[2014-15]Status: Heard7/12/2021AY 2014-15
M/S. SHREE SHIVALINGESHWARA ARECANUT TRADERS,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE
ITA 140/BANG/2021[2013-14]Status: Heard7/12/2021AY 2013-14
SRI. K. I. VENKATESH,BANGALORE vs INCOME TAX OFFICER, WARD- 8(3), BANGALORE
ITA 703/BANG/2020[1998-99]Status: Disposed7/12/2021AY 1998-99
SRI.MUKESH GUPTA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 209/BANG/2019[2015-16]Status: Disposed7/12/2021AY 2015-16
SRI.MUKESH GUPTA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 208/BANG/2019[2014-15]Status: Disposed7/12/2021AY 2014-15
SRI. MUKESH GUPTA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU
ITA 2739/BANG/2017[2013-14]Status: Disposed7/12/2021AY 2013-14
M/S DECCAN CREATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 1212/BANG/2017[2012-13]Status: Disposed7/12/2021AY 2012-13
M/S DECCAN CREATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 1211/BANG/2017[2011-12]Status: Disposed7/12/2021AY 2011-12
M/S DECCAN CREATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 1210/BANG/2017[2010-11]Status: Disposed7/12/2021AY 2010-11
M/S. SASKEN TECHNOLOGIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(1), BANGALORE
ITA 147/BANG/2021[2010-11]Status: Disposed3/12/2021AY 2010-11
