← All Benches
ITAT Bangalore Bench
18,481 judgments
THE MILLENNIUM ENTERPRISES,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 592/BANG/2021[2019-20]Status: Disposed9/12/2021AY 2019-20
SHRI. KOTHANDAPANI SELVAKUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 556/BANG/2021[2018-19]Status: Disposed9/12/2021AY 2018-19
MEGHA SERVICES PRIVATE LIMITED,BIJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 552/BANG/2021[2019-20]Status: Disposed9/12/2021AY 2019-20
MEGHA SERVICES PRIVATE LIMITED,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 551/BANG/2021[2018-19]Status: Disposed9/12/2021AY 2018-19
KUNAMNENI TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 549/BANG/2021[2018-19]Status: Disposed9/12/2021AY 2018-19
AANKIT GRANITES LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(3), BANGALORE
ITA 480/BANG/2021[2014-15]Status: Disposed9/12/2021AY 2014-15
PRAKASHPAI KOCHIKAR,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 479/BANG/2021[2019-20]Status: Disposed9/12/2021AY 2019-20
VASTRA OVERSEAS PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 478/BANG/2021[2018-19]Status: Disposed9/12/2021AY 2018-19
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU vs SHRI. M A SIDDIQUE, MANGALORE
ITA 726/BANG/2020[2014-15]Status: Disposed9/12/2021AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU vs SHRI M A SIDDIQUE, MANGALORE
ITA 725/BANG/2020[2013-14]Status: Disposed9/12/2021AY 2013-14
M/S. GNANAGANGA GRUHA NIRMANA SAHAKARA SANGA NIYAMITA,MYSORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 578/BANG/2020[2016-17]Status: Disposed9/12/2021AY 2016-17
M/S. GNANAGANGA GRUHA NIRMANA SAHAKARA SANGA NIYAMITA,MYSORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 577/BANG/2020[2015-16]Status: Disposed9/12/2021AY 2015-16
KENNAMETAL INC.,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) (INT. TAXN), CIRCLE-1(2), BENGALURU
ITA 806/BANG/2019[2013-14]Status: Disposed9/12/2021AY 2013-14
M/S. KENNAMETAL INC.,BANGALORE vs INCOME TAX OFFICER, (INTL. TAXN), WARD - 1(2), BANGALORE
ITA 805/BANG/2019[2012-13]Status: Disposed9/12/2021AY 2012-13
M/S KENNAMETAL INC,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION) WARD-1(2), BANGALORE
ITA 804/BANG/2019[2011-12]Status: Disposed9/12/2021AY 2011-12
M/S KENNAMETAL INC,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION) WARD-1(2), BANGALORE
ITA 803/BANG/2019[2010-11]Status: Disposed9/12/2021AY 2010-11
M/S KENNAMETAL INC,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX ( INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 802/BANG/2019[2009-10]Status: Disposed9/12/2021AY 2009-10
INCOME TAX OFFICER, WARD- 4(2)(2), BANGALORE vs SHRI. NEKKUNDI KRISHNAPPA CHANDRASHEKAR, BENGALURU
ITA 2459/BANG/2019[2015-16]Status: Heard9/12/2021AY 2015-16
M/S. SWETHA HEALTH RESEARCH PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2435/BANG/2019[2016-17]Status: Disposed9/12/2021AY 2016-17
M/S KARNATAKA STATE BEVERAGES CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 973/BANG/2018[2012-13]Status: Disposed9/12/2021AY 2012-13
