← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TECNOTREE CONVERGENCE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 3156/BANG/2018[2012-13]Status: Disposed15/12/2021AY 2012-13
M/S. T V ALEYAS ENGINEERS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, BANGALORE
ITA 1667/BANG/2017[2010-11]Status: Disposed15/12/2021AY 2010-11
THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, MANGALORE vs M/S T V ALEYAS ENGINERS PVT LTD, BANGALORE
ITA 1360/BANG/2017[2010-11]Status: Disposed15/12/2021AY 2010-11
SAN DISK INDIA DEVICE DESIGN CENTRE PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 543/BANG/2015[2010-11]Status: Disposed15/12/2021AY 2010-11
DCIT, BANGALORE vs M/S SANDISK INDIA DEVICE DESIGN CENTRE PRIVATE LIMITED, BANGALORE
ITA 341/BANG/2015[2010-11]Status: Disposed15/12/2021AY 2010-11
M/S. FASHION MATRIX CLOTHING,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(1), BANGALORE
ITA 550/BANG/2021[2018-19]Status: Disposed14/12/2021AY 2018-19
VIDHI CLOTHING COMPANY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 369/BANG/2021[2018-19]Status: Disposed14/12/2021AY 2018-19
INCOME TAX OFFICER, WARD- 2(2)(5), BANGALORE vs MS. KUPPARAJU CHANGAMARAJU RADHA, BANGALORE
ITA 387/BANG/2020[2016-17]Status: Disposed14/12/2021AY 2016-17
M/S MOONFROG LABS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 3066/BANG/2018[2015-16]Status: Disposed14/12/2021AY 2015-16
M/S GREEN ORCHARD FARM HOUSE,BANGALORE vs DCIT, BANGALORE
ITA 918/BANG/2016[2012-13]Status: Disposed14/12/2021AY 2012-13
MOUNTAIN TRAIL FOODS PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-4, BENGALURU
ITA 99/BANG/2021[2015-16]Status: Heard13/12/2021AY 2015-16
MAVINAHALLI SHIVANANJAPPA VIJAY KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 597/BANG/2021[2019-20]Status: Heard13/12/2021AY 2019-20
STIRRED CREATIVE ADVERTISING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 594/BANG/2021[2018-19]Status: Heard13/12/2021AY 2018-19
ANANTPUR KALPANA,GANGAVATHI vs INCOME TAX OFFICER, WARD-1, BANGALORE
ITA 541/BANG/2021[2017-18]Status: Disposed13/12/2021AY 2017-18
MALLIKA IYENGAR,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(2), BANGALORE
ITA 512/BANG/2021[2017-18]Status: Disposed13/12/2021AY 2017-18
GANESHAN MANIMARAN,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEAL), BANGALORE
ITA 351/BANG/2021[2017-18]Status: Disposed13/12/2021AY 2017-18
M/S. S P R DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 298/BANG/2020[2012-13]Status: Disposed10/12/2021AY 2012-13
M/S. UPPINANGADY CO-OPERATIVE AGRICULTURAL SOCIETY LIMITED,PUTTUR vs INCOME TAX OFFICER, WARD - 1, PUTTUR
ITA 1207/BANG/2019[2016-17]Status: Disposed10/12/2021AY 2016-17
INCOME TAX OFFICER WARD-5(2)(3), BANGALORE vs M/S THE KARNATAKA STATE CO-OPERATIVE HOUSING FEDERATION LIMITED, BANGALORE
ITA 2874/BANG/2018[2015-16]Status: Disposed10/12/2021AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU vs SHRI. M A SIDDIQUE, MANGALORE
ITA 724/BANG/2020[2012-13]Status: Disposed9/12/2021AY 2012-13